Nirmala Devi W/O Shri Dharmendra Singh vs Project Director (2024:Rj-Jp:8285)
2024 Latest Caselaw 1213 Raj/2

Rajasthan High Court

Nirmala Devi W/O Shri Dharmendra Singh vs Project Director (2024:Rj-Jp:8285) on 16 February, 2024

Author: Mahendar Kumar Goyal

Bench: Mahendar Kumar Goyal

                                   [2024:RJ-JP:8285]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                       S.B. Civil Writ Petition No. 7805/2020

                                    Nirmala Devi W/o Shri Dharmendra Singh, Aged About 33 Years,
                                    Resident Of D-164, Hasan Khan, Mewat Nagar, Alwar (Raj.)
                                                                                                          ----Petitioner
                                                                          Versus
                                    1.      Project Director, Rajasthan State Road Development And
                                            Construction Corporation Ltd., Unit-Bharatpur, Address
                                            Shiv Colony, Opposite Nasia Ji Jain Mandir, Circular Road,
                                            Bharatpur.
                                    2.      Branch Manager, Canera Bank, Madanganj, Kishanganj
                                            (Code-2913), District Ajmer.
                                                                                                       ----Respondents

For Petitioner(s) : Mr. Yogesh Kumar Tailor For Respondent(s) : Mr. V.P. Mathur

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

16/02/2024

Learned counsel for the petitioner submits that this civil writ

petition is rendered infructuous.

The civil writ petition is dismissed accordingly. Pending

application also stands disposed of.

(MAHENDAR KUMAR GOYAL),J

Manish/165

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