Rajneesh Mishra vs State Of Raj And Ors (2024:Rj-Jp:8269)
2024 Latest Caselaw 1209 Raj/2

Rajasthan High Court

Rajneesh Mishra vs State Of Raj And Ors (2024:Rj-Jp:8269) on 16 February, 2024

Author: Ganesh Ram Meena

Bench: Ganesh Ram Meena

                                   [2024:RJ-JP:8269]

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                       S.B. Civil Writ Petition No. 10985/2018

                                    Rajneesh Mishra S/o Dinesh Kumar Mishra, R/o M-44, Yashoda
                                    Nagar, Behind Manas Mandir, Kidwai Nagar, Kanpur, Uttar
                                    Pradesh.
                                                                                                             ----Petitioner
                                                                             Versus
                                    1.       The State Of Rajasthan Through Its Secretary, Medical,
                                             Health And Family Welfare Department, Secretariat,
                                             Rajasthan, Jaipur.
                                    2.       Mission Director, National Health Mission N.h.m, Medical
                                             And Health Department, Swasthya Bhawan, Tilak Marg, C
                                             Scheme, Jaipur.
                                    3.       The Additional Director Administration Medical And Family
                                             Welfare Department, Rajasthan, Sawasthya Bhawan, C-
                                             Scheme, Jaipur
                                    4.       The District Reproductive And Child Health Officer, District
                                             Bundi.
                                                                                                          ----Respondents

For Petitioner(s) : Mr. Aamir Khan for Mr. Ram Pratap Saini For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order 16/02/2024

Counsel for the petitioner submits that the present writ

petition has become infructuous.

In view of the statements made by counsel for the petitioner,

the present writ petition is dismissed as having become

infructuous.

Since the main petition has been dismissed, all other

pending application/s, if any, also stands dismissed.

(GANESH RAM MEENA),J

DIVYA SAINI /64

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