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Chaturbhuj And Ors vs Smt Shanti Devi And Ors ...
2024 Latest Caselaw 1144 Raj/2

Citation : 2024 Latest Caselaw 1144 Raj/2
Judgement Date : 15 February, 2024

Rajasthan High Court

Chaturbhuj And Ors vs Smt Shanti Devi And Ors ... on 15 February, 2024

Author: Mahendar Kumar Goyal

Bench: Mahendar Kumar Goyal

[2024:RJ-JP:7936]

        HIGH COURT OF JUDICATURE FOR RAJASTHAN
                    BENCH AT JAIPUR

                    S.B. Civil Writ Petition No. 12515/2014

1. Chaturbhuj son of late Shri Kalu Ram, aged about 62 years,
2. Shanti Devi wife of late Shri Babu Lal, aged about 62 years,
3. Kailash son of late Shri Babu Lal, aged about 38 years,
4. Subash son of late Shri Babu Lal, aged about 35 years,
All residents of Bairathi Bhawan, Dhola Mandi, Kasba Chomu,
District Jaipur (Raj.)
5. Anju Devi wife of Shri Gopal (D/o late Shri Babu Lal), aged
about 42 years, resident of M/s Amit Tailors, Bhatta Bazar,
Ajeetgarh, District Sikar (Raj.)
6. Santosh Devi wife of Shri Baldev (D/o late Shri Babu Lal),
aged about 38 years, residents of Khatipura Road, Near Pulia,
Jhotwara, Jaipur (Raj.)
7. Sangeeta Devi wife of Shri Bihari Lal (D/o late Shri Babu lal),
aged about 33 years, resident of Near Shiv Niwas, Indira Colony,
Chomu, District Jaipur (Raj.)
8. Anita Devi wife of Shri Vimal Kumar D/o late Shir Babu Lal,
aged about 31 years, R.O Near Shiv Niwaas, Indira Colony,
Chomu, District Jaipur (Raj.).
                                                       ----Defendants/Petitioners
                                        Versus
1. Smt Shanti Devi wife of late Shri Ramavtar,
2. Kamal son of late Shri Ramavtar.
Both residents of Dhola Mandi, Chomu, District Jaipur(Raj.)
3. Shashikala wife of Shri Om Prakash (D/o late Shri Ramavtar),
residents of Laxmi Nagar, Kotputli, District Jaipur (Raj.)
4. Urmila Devi wife of Shri Pankaj (D/o late Shri Ramavtar),
resident of Nadi ka Phatak, Murlipura, Jaipur (Raj.)
5. Rekha Devi wife of Shri Mukesh (D/o late Shri Ramavtar),
resident of Near Bus Stand, Jobner, District Jaipur (Raj.)
6. Sudha Kumari Daughter of late Shri Ramavtar, resident of
Dhola Mandi, Chomu District Jaipur (Raj.)
7. Anjana daugher of late Shri Ramavtar, resident of Dhola
Mandi, Chomu District Jaipur (Raj.)
                                                    ----Plaintiffs/Non-Petitioners
8. Mali Ram son of late Shri Kalu Ram.
9. Yogeshwar son of late Shri Kalu Ram.
10. Mahesh Kumar son of late Shri Kalu Ram.
All residents of Dhola Mandi, Chomu, District Jaipur (Raj.)


                         (Downloaded on 15/02/2024 at 08:57:46 PM)
                                    [2024:RJ-JP:7936]                    (2 of 2)                    [CW-12515/2014]


                                                                               ----Defendants/Non-Petitioners
                                    11. Sub Registrar, Chomu, District Jaipur (Raj.)
                                    12. District Collector, Collectorate, Bani Park, Jaipur (Raj.)
                                    13. Rukma Devi wife of late Shri Bhagwan Sahai, resident of
                                    Badanpura, Chomu, District Jaipur (Raj.)
                                                                 ----Defendants/Performa Non-Petitioners


                                   For Petitioner(s)         :     Mr. Ajay Gupta with
                                                                   Ms. Sampati Sharma
                                   For Respondent(s)         :     Mr. Ramesh Kumawat

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

15/02/2024

Learned counsel for the petitioners submits that this civil writ

petition is rendered infructuous.

The civil writ petition is dismissed accordingly.

(MAHENDAR KUMAR GOYAL),J

Manish/69

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