Kushboo Godwani W/O Pradeep Kumar ... vs Smt. Hema Godwani W/O Shri Pawan Kumar ...
2024 Latest Caselaw 1127 Raj/2

Rajasthan High Court

Kushboo Godwani W/O Pradeep Kumar ... vs Smt. Hema Godwani W/O Shri Pawan Kumar ... on 14 February, 2024

Author: Mahendar Kumar Goyal

Bench: Mahendar Kumar Goyal

                                   [2024:RJ-JP:7652]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                       S.B. Civil Writ Petition No. 2326/2024

                                    1.      Kushboo Godwani W/o Pradeep Kumar Godwani, Aged
                                            About 33 Years, R/o House No. 54, Ganpati Nagar, Nangal
                                            Jaisa Bohara, Niwaru Road, Jaipur
                                    2.      Pradeep       Kumar      Godwani         S/o      Shri     Pradeep   Kumar
                                            Godwani, Aged About 35 Years, R/o House No. 54,
                                            Ganpati Nagar, Nangal Jaisa Bohara, Niwaru Road, Jaipur.
                                                                                     ----Petitioners/Non-Applicant
                                                                          Versus
                                    1.      Smt. Hema Godwani W/o Shri Pawan Kumar Godwani,
                                            Aged About 63 Years, R/o House No. 54, Ganpati Nagar,
                                            Nangal Jaisa Bohara, Niwaru Road, Jaipur.
                                    2.      Pawan Kumar Godwani S/o Shri Vyapaarmal Godwani,
                                            Aged About 65 Years, R/o House No. 54, Ganpati Nagar,
                                            Nangal Jaisa Bohara, Niwaru Road, Jaipur.
                                                                                         ----Respondents/Applicant

For Petitioner(s) : Mr. Yash Takhar For Respondent(s) :

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

14/02/2024

Learned counsel for the petitioners wants to withdraw this

civil writ petition with liberty to avail the alternative statutory

remedy of appeal.

The civil writ petition is dismissed accordingly with liberty as

aforesaid.

(MAHENDAR KUMAR GOYAL),J

Manish/128

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