Suresh And Ors vs Mst Jagdishi (2024:Rj-Jp:7122)
2024 Latest Caselaw 1073 Raj/2

Rajasthan High Court

Suresh And Ors vs Mst Jagdishi (2024:Rj-Jp:7122) on 12 February, 2024

Author: Mahendar Kumar Goyal

Bench: Mahendar Kumar Goyal

                                   [2024:RJ-JP:7122]

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                         S.B. Civil Writ Petition No. 9420/2015

                                    1.         Suresh S/o Biri Singh
                                    2.         Ramveer S/o Biri Singh
                                    3.         Mahaveer S/o Biri Singh
                                    4.         Kuldeep S/o Suresh
                                               R/o Phooldwara, Tehsil And District Bharatpur.
                                                                                             ----Defendant-Petitioners
                                                                            Versus
                                    Mst.       Jagdish     W/o    Shri     Rambabu          age      50   years,   Village
                                    Phooldwara, Tehsil And District Bharatpur.
                                                                                               ----Plaintiff-Respondent

For Petitioner(s) : Mr. Bhushan Gupta for Mr. Virendra Singh Choudhary For Respondent(s) : Mr. Puneet Singh for Mr. Ranvir Singh

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

12/02/2024

Learned counsel for the petitioners submits that this writ

petition is rendered infructuos.

The writ petition is dismissed accordingly.

(MAHENDAR KUMAR GOYAL),J

Manish/44

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