Sangeeta Bhatt D/O Shri Madan Lal Bhatt vs State Of Rajasthan (2024:Rj-Jp:6752)
2024 Latest Caselaw 1039 Raj/2

Rajasthan High Court

Sangeeta Bhatt D/O Shri Madan Lal Bhatt vs State Of Rajasthan (2024:Rj-Jp:6752) on 9 February, 2024

Author: Ganesh Ram Meena

Bench: Ganesh Ram Meena

[2024:RJ-JP:6752]

        HIGH COURT OF JUDICATURE FOR RAJASTHAN
                    BENCH AT JAIPUR

               S.B. Civil Writ Petition No. 788/2023

Sangeeta Bhatt D/o Shri Madan Lal Bhatt, Aged About 25 Years,
R/o 42, Marudhar Kesri Nagar Near Ashram School, Ganeshpura
Road, Beawar District Ajmer.
                                                                      ----Petitioner
                                      Versus
1.       State Of Rajasthan, Through The Principal Secretary To
         Government, Elementary Education Cum Panchayati Raj
         (Elementary      Education)         Department,           Government    Of
         Rajasthan, Government Secretariat, Jaipur.
2.       Director     Elementary        Education         Cum      Panchayati   Raj
         Department         (Elementary             Education)        Department,
         Rajasthan, Bikaner.
3.       Rajsathan Staff Selection Board, Rajasthan Agriculture
         Management Premises, Durgapura, Jaipur Through Its
         Secretary.
4.       Board Of Secondary Education Rajasthan Ajmer, Through
         Its Secretary.
                                                                   ----Respondents

For Petitioner(s) : Mr. Jitendra Singh Shekhawat for Mr. R.D.S. Naruka For Respondent(s) : Mr. Harendra Neel for Mr. Vigyan Shah Mr. Kartikeya Sharma for Mr. Sandeep Taneja

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

09/02/2024

Counsel appearing for the petitioner submits that the present

writ petition has become infructuous.

In view of the statements made by counsel appearing for the

petitioner, the present writ petition is dismissed as having become

infructuous.

[2024:RJ-JP:6752] (2 of 2) [CW-788/2023]

Since the main petition has been dismissed, all pending

application/s, if any, also stands dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA /90

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