Prem Prakash Mali Son Of Shri Ichha Lal vs State Of Rajasthan (2024:Rj-Jp:6753)
2024 Latest Caselaw 1036 Raj/2

Rajasthan High Court

Prem Prakash Mali Son Of Shri Ichha Lal vs State Of Rajasthan (2024:Rj-Jp:6753) on 9 February, 2024

Author: Ganesh Ram Meena

Bench: Ganesh Ram Meena

[2024:RJ-JP:6753]

        HIGH COURT OF JUDICATURE FOR RAJASTHAN
                    BENCH AT JAIPUR

               S.B. Civil Writ Petition No. 1131/2023

1.       Prem Prakash Mali Son Of Shri Ichha Lal, Aged About 26
         Years, Resident Of Ward No. 09, Bhatgwanon Ka Bas,
         Pokhran, Jaipur (Raj.), At Present Resident Of 26-27,
         Vinoba Vihar, Malviya Nagar, Jaipur (Raj.)
2.       Manish Siddh Son Of Shri Laxmi Narayan, Aged About 24
         Years, Resident Of Village And Post Bikamsara, Sardar
         Shahar, Churu (Raj.)
3.       Raj Sagar Son Of Shri Krishan Lal, Aged About 25 Years,
         Resident Of Ward No. 2, Post Bugia, Tehsil Vijaynagar,
         District Shri Ganganagar (Raj.)
4.       Bhagwan Das Son Of Shri Padam K.c., Aged About 23
         Years, Resident Of Post Jaitsar, Tehsil Vijay Nagar, District
         Shri Ganganagar (Raj.)
5.       Sharwan Kumar Son Of Shri Bhagirath, Aged About 22
         Years, Resident Of Village And Post Kekar Sedwa, District
         Barmer (Raj.)
6.       Gopal Jandid Son Of Shri Jagdish, Aged About 22 Years,
         Resident Of Village And Post Kekar, Sedwa, District
         Barmer (Raj.)
7.       Motaram Son Of Shri Simartha Ram, Aged About 24
         Years, Resident Of Village And Post Miyajalki Beri, Kekar,
         District Barmer (Raj.)
8.       Ramesh Nath Son Of Shri Mishar Nath, Aged About 27
         Years, Resident Of Kalbiyo Ki Dhani, Jalikhera, Tehsil
         Gudamalani, District Barmer (Raj.)
9.       Deepak Sen Son Of Shri Narayan Ram Sen, Aged About
         30 Years, Resident Of Shyam Manohar Nagar Gali 9,
         Chopasni Gaanv, Jodhpur (Raj.)
10.      Radheyshyam Son Of Shri Rajaram, Aged About 21 Years,
         Resident Of Village Bhopalpura, Teshil Suratgarh, District
         Shri Ganganagar (Raj.)
11.      Mahendra Singh Son Of Shri Harmat Singh, Aged About
         24 Years, Resident Of Bjrad, Barmer (Raj.)
                                                                 ----Petitioners
                                    Versus
1.       State Of Rajasthan, Through Its Secretary, Gramin Vikas

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                                    [2024:RJ-JP:6753]                    (2 of 2)                        [CW-1131/2023]


                                            And Panchayatiraj Department, Government Secretariat,
                                            Jaipur (Raj.)
                                   2.       Director, Elementary Education Department, Rajasthan
                                            Bikaner.
                                   3.       Secretary, Rajasthan Staff Selection Board, Durgapura,
                                            Jaipur (Raj.)
                                                                                                    ----Respondents

For Petitioner(s) : Ms. Komal Kumari Giri For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

09/02/2024

Counsel for the petitioners submits that the present writ

petition has become infructuous.

In view of the statements made by counsel for the

petitioners, the present writ petition is dismissed as having

become infructuous.

Since the main petition has been dismissed, all pending

application/s, if any, also stands dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA /91

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