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Rameshi Gurjar W/O Veer Singh Gurjar vs The State Of Rajasthan ...
2024 Latest Caselaw 5457 Raj/2

Citation : 2024 Latest Caselaw 5457 Raj/2
Judgement Date : 27 August, 2024

Rajasthan High Court

Rameshi Gurjar W/O Veer Singh Gurjar vs The State Of Rajasthan ... on 27 August, 2024

Author: Mahendar Kumar Goyal

Bench: Mahendar Kumar Goyal

[2024:RJ-JP:35756]

        HIGH COURT OF JUDICATURE FOR RAJASTHAN
                    BENCH AT JAIPUR

                 S.B. Civil Writ Petition No. 13067/2022

1.       Rameshi Gurjar W/o Veer Singh Gurjar, Aged About 32
         Years, R/o Ward No. 05, Kherli, Tehsil Bamanwas, District
         Sawaimadhopur, Rajasthan.
2.       Budh Ram Gurjar S/o Govind Sahay Gurjar, Aged About
         28 Years, R/o Village Habeebur, Tehsil Gangapurcity,
         District Sawaimadhopur, Rajasthan.
3.       Lokesh Kumar Meena S/o Tej Ram Meena, Aged About 27
         Years, R/o Vpo Bardala, Tehsil Nadoti, District Karauli,
         Rajasthan.
4.       Umeshi Jatav W/o Sher Singh Jatav, Aged About 28
         Years, R/o   Jatav    Basti Math,  Raipur, District
         Sawaimadhopur, Rajasthan.
5.       Arun Kumar Gupta S/o Suresh Chand Gupta, Aged About
         41 Years, R/o Ganesh Motors Hindaun Karauli Road, Udai
         Mode, Gangapurcity, District Sawaimadhopur, Rajasthan.
6.       Babu Lal Gurjar S/o Mohan Singh Gurjar, Aged About 27
         Years, R/o Dehara (Khedli), Tehsil Bamanwas, District
         Sawaimadhopur, Rajasthan.
7.       Munna Lal Mali S/o Ramkishan Mali, Aged About 27 Years,
         R/o Village Gangaji Ki Kothi, Post Khanpur Baroda,
         Gangapurcity, District Sawaimadhopur, Rajasthan.
                                                                    ----Petitioners
                                     Versus
1.       The State Of Rajasthan, Through The Secretary Medical
         And Health Department, Government Of Rajasthan,
         Jaipur.
2.       The Director (Public Health), Medical And Health Services,
         Rajasthan, Jaipur.
3.       The Chief Medical And Health Officer, Dausa.
4.       The Chief Medical And Health Officer, Sawaimadhopur.
5.       The Block Chief Medical And Health Officer, Bamanwas,
         District Sawaimadhopur.
6.       The Block Chief Medical And Health Officer, Lalsot, District
         Dausa.
7.       The Medical Officer In-Charge, Primary Health Centre,
         Sukar, Block Bamanwas, District Sawaimadhopur.
8.       The Medical Officer In-Charge, Primary Health Centre,
         Gujar Baroda, Block Bamanwas, District Sawaimadhopur.
9.       The Medical Officer In-Charge, Primary Health Centre,
         Sonad, Block Lalsot, District Dausa.
                                                                  ----Respondents

Connected With S.B. Civil Writ Petition No. 15746/2022

[2024:RJ-JP:35756] (2 of 2) [CW-13067/2022]

Satyanarayan Sharma S/o Jagdish Prasad Sharma, Aged About 43 Years, R/o Vpo Bhandari, Tehsil Sikrai, District Dausa, Rajasthan.

----Petitioner Versus

1. The State Of Rajasthan, Through The Secretary Medical And Health Department, Government Of Rajasthan, Jaipur.

2. The Director (Public Health), Medical And Health Services, Rajasthan, Jaipur.

3. The Chief Medical And Health Officer, Dausa.

4. The Block Chief Medical And Health Officer, Dausa, District Dausa.

5. The Sr. Medical Officer In-Charge, Community Health Centre, Geejgarh, District Dausa, Rajasthan.

----Respondents

For Petitioner(s) : Mr. Ram Pratap Saini with Mr. Aamir Khan For Respondent(s) : Mr. Archit Bohra, AGC with Mr. Pritul Nagori

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

27/08/2024

Learned counsel for the petitioners submits that these civil

writ petitions are rendered infructuous.

The civil writ petitions are dismissed accordingly. Pending

application(s), if any, also stands disposed of.

(MAHENDAR KUMAR GOYAL),J

Manish/180-181

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