Bharat Ram S/O Shri Bhagirath vs The State Of Rajasthan ...
2024 Latest Caselaw 5454 Raj/2

Rajasthan High Court

Bharat Ram S/O Shri Bhagirath vs The State Of Rajasthan ... on 27 August, 2024

Author: Mahendar Kumar Goyal

Bench: Mahendar Kumar Goyal

                                   [2024:RJ-JP:35770]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                    S.B. Civil Writ Petition No. 19589/2018

                                    Bharat Ram S/o Shri Bhagirath, Aged About 31 Years, R/o Village
                                    Navda, P.s. Gopalgarh Pahari, District, Bharatpur.
                                                                                                         ----Petitioner
                                                                         Versus
                                    1.      The State Of Rajasthan, Through Principal Secreatary,
                                            Medical And Health Department Government Secretariat
                                            Jaipur, Rajasthan
                                    2.      The Director Public Health Medical And Services,
                                            Swasthya Bhawan, C-Scheme, Jaipur, Rajasthan
                                    3.      The Rajasthan Medical Service Corporation, Through Its
                                            Managing Director, Swasthya Bhawan, Tilak Marg, C-
                                            Scheme, Jaipur, Rajasthan.
                                    4.      The Chief        Medical       And       Health       Officer,   Bharatpur
                                            (Rajasthan)
                                    5.      The Medical Officer Incharge Community Health Centre,
                                            Sikri Patti, Bharatpur
                                                                                                      ----Respondents

For Petitioner(s) : Mr. Rajpal Dhankhar for Mr. Dharmendra Gurjar For Respondent(s) : Mr. Vigyan Shah, AAG with Mr. Rohit Tiwari, Assistant GC

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

27/08/2024

Learned counsel for the petitioner wants to withdraw this

civil writ petition.

The civil writ petition is dismissed accordingly. Pending

application(s), if any, also stands disposed of.

(MAHENDAR KUMAR GOYAL),J

Manish/691

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