Shankar Lal vs State Medical And Health Ors ...
2024 Latest Caselaw 5453 Raj/2

Rajasthan High Court

Shankar Lal vs State Medical And Health Ors ... on 27 August, 2024

Author: Mahendar Kumar Goyal

Bench: Mahendar Kumar Goyal

                                   [2024:RJ-JP:35754]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                    S.B. Civil Writ Petition No. 1604/2018

                                    Shankar Lal Son Of Shri Shyodan Singh, aged about 24 years,
                                    Resident Of F-188, Khetri Nagar, Tehsil Khetri, Distt. Jhunjhunu.
                                                                                                        ----Petitioner
                                                                        Versus
                                    1.      State Of Rajasthan Through Principal Secretary To The
                                            Government,       Department            Of     Medical     And    Health,
                                            Government Secretariat, Jaipur.
                                    2.      Chief Medical And Health Officer, Jhunjhunu.
                                    3.      Medical     Officer,     Govt.       Community           Health   Centre,
                                            Singhana, Jhunjhunu.
                                                                                                     ----Respondents

For Petitioner(s) : Mr. Jitesh Kumawat for Mr. Pradeep Singh For Respondent(s) : Mr. Vigyan Shah, AAG with Mr. Rohit Tiwari, Assistant GC

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

27/08/2024

Learned counsel for the petitioner submits that this civil writ

petition is rendered infructuous.

The civil writ petition is dismissed accordingly. Pending

application(s), if any, also stands disposed of.

(MAHENDAR KUMAR GOYAL),J

Manish/396

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