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Saroj vs State Home Departmentors ...
2024 Latest Caselaw 5431 Raj/2

Citation : 2024 Latest Caselaw 5431 Raj/2
Judgement Date : 23 August, 2024

Rajasthan High Court

Saroj vs State Home Departmentors ... on 23 August, 2024

Author: Mahendar Kumar Goyal

Bench: Mahendar Kumar Goyal

[2024:RJ-JP:35609]

        HIGH COURT OF JUDICATURE FOR RAJASTHAN
                    BENCH AT JAIPUR

                 S.B. Civil Writ Petition No. 20604/2012

Saroj W/o Shri Rahul Choudhary, aged about 22 years, resident
of Village Piprali, Post Piprali, Distt. Sikar Raj. (Roll No. 103361).
                                                                     ----Petitioner
                                     Versus
1.       State Of Rajasthan Through Principal Secretary, Home
         Department, Govt. Secretariat, Jaipur.
2.       Director     General         Of       Police,        Rajasthan,    Police
         Headquarters, Jaleb Chowk, Jaipur.
3.       The Inspector General Of Police, H.Q. Jaleb Chowk, Jaipur.
4.       The Superintendent Of Police, Sikar, District Sikar.
                                                                  ----Respondents

For Petitioner(s) : Mr. Tanveer Ahamad with Mr. Prithvi Pal For Respondent(s) : Ms. Karishma Soni for Mr. Vinod Kumar Gupta, AGC

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

23/08/2024

This writ petition has been filed by the petitioner seeking a

direction to the respondents to appoint her to the post of

Constable on the strength of her merit position.

Learned counsel for the respondents submits that the

petitioner has secured 71.375 marks whereas, the last candidate

who has been appointed in her category, i.e., OBC (Female), has

secured 73.875 marks and therefore, she is not entitled for

appointment.

Learned counsel for the petitioner does not dispute the

aforesaid factual position.

[2024:RJ-JP:35609] (2 of 2) [CW-20604/2012]

In view thereof, nothing survives for consideration of this

Court in the writ petition which is dismissed being devoid of merit.

Pending application(s), if any, also stands disposed of.

(MAHENDAR KUMAR GOYAL),J

Manish/140

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