Laxman Ram Kumhar vs State Of Raj And Ors (2024:Rj-Jp:35617)
2024 Latest Caselaw 5428 Raj/2

Rajasthan High Court

Laxman Ram Kumhar vs State Of Raj And Ors (2024:Rj-Jp:35617) on 23 August, 2024

Author: Mahendar Kumar Goyal

Bench: Mahendar Kumar Goyal

[2024:RJ-JP:35617]

        HIGH COURT OF JUDICATURE FOR RAJASTHAN
                    BENCH AT JAIPUR

                 S.B. Civil Writ Petition No. 3142/2014

Laxman Ram Kumhar Son Of Shri Devkaran, aged about 42
years, resident of Near Jainiwas Kothi Ward No. 19, Khetri,
District Jhunjhunu Raj.
                                                                     ----Petitioner
                                     Versus
1.       State Of Rajasthan Through Its Principal Secretary, Higher
         Education Department, Government Of Rajasthan,
         Secretariat, Jaipur
2.       Director, College Education, Rajasthan, Jaipur
3.       General   Secretary             (Joint Secretary),   Managing
         Committee, Vinodini             P.G. College, Khetri, District
         Jhunjhunu Raj.
                                                                  ----Respondents

Connected With S.B. Civil Writ Petition No. 19564/2013 Mahesh Kumar Saini Son Of Sanwat Ram Saini, aged about 38 years, resident of Village Nanowali Bawari, Dhani Sardarawali, Tehsil Khetri, District Jhunjhunu Raj.

----Petitioner Versus

1. State Of Rajasthan Through Its Principal Secretary, Higher Education Department, Government Of Rajasthan, Secretariat, Jaipur

2. Director, College Education, Rajasthan, Jaipur

3. General Secretary (Joint Secretary), Managing Committee, Vinodini P.g. College, Khetri, District Jhunjhunu Raj.

----Respondents S.B. Civil Writ Petition No. 11063/2014 Sunil Kumar Son Of Shri Mathura Prasad, aged about 41 years, R/o C/o Bhanu Ram Mehra, Behind Nagar Parishad, Mero Ka Bas, Bikaner Raj.

----Petitioner Versus

1. State Of Rajasthan Through Its Principal Secretary, Higher Education Department, Government Of Rajasthan, Secretariat, Jaipur

2. Director, College Education, Shiksha Sankul, J.l.n. Marg, Jaipur Raj.

3. General Secretary (Joint Secretary), Managing Committee, Vinodini P.g. College, Khetri, District Jhunjhunu Raj.

[2024:RJ-JP:35617] (2 of 2) [CW-3142/2014]

----Respondents S.B. Civil Writ Petition No. 11070/2014 Kailash Chand Paliwal Son Of Shri Mool Chand Paliwal, aged about 47 years, resident of Village And Post Guhala, Tehsil Neem Ka Thana, District Sikar Raj.

----Petitioner Versus

1. State Of Rajasthan Through Its Principal Secretary, Higher Education Department, Government Of Rajasthan, Secretariat, Jaipur

2. Director, College Education, Rajasthan, Jaipur

3. General Secretary (Joint Secretary), Managing Committee, Vinodini P.g. College, Khetri, District Jhunjhunu Raj.

----Respondents

For Petitioner(s) : Mr. Mahendra Singh Gurjar For Respondent(s) : Mr. R.P. Garg Mr. Aditya Singh, DGC

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

23/08/2024

Learned counsel for the petitioners submits that this civil writ

petitions are rendered infructuous.

The civil writ petitions are dismissed accordingly. Pending

application(s), if any, also stands disposed of.

(MAHENDAR KUMAR GOYAL),J

Manish/157-160

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