Dr Nooren Mirza vs State Medical And Health Anr ...
2024 Latest Caselaw 5427 Raj/2

Rajasthan High Court

Dr Nooren Mirza vs State Medical And Health Anr ... on 23 August, 2024

Author: Mahendar Kumar Goyal

Bench: Mahendar Kumar Goyal

                                   [2024:RJ-JP:35613]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                    S.B. Civil Writ Petition No. 1652/2013

                                    Dr. Nooren Mirza W/o Advocate Amir Aziz, R/o MSB Ka Rasta,
                                    Fifth Crossing, Johri Bazar, Jaipur
                                                                                                        ----Petitioner
                                                                        Versus
                                    1.      The State Of Rajasthan Through Principal Secretary,
                                            Medical     And       Health      Department,            Government    Of
                                            Rajasthan, Secretariat, Jaipur
                                    2.      The Principal And Controller, SMS Medical College And
                                            Associated Hospitals, Jaipur
                                                                                                     ----Respondents

For Petitioner(s) : Mr. Rajveer Singh for Mr. Amir Aziz For Respondent(s) : Mr. Vigyan Shah, AAG with Mr. Rohit Tiwari, Assistant GC Mr. Yash Joshi

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

23/08/2024

Learned counsel for the petitioner submits that this civil writ

petition is rendered infructuous.

The civil writ petition is dismissed accordingly. Pending

application(s), if any, also stands disposed of.

(MAHENDAR KUMAR GOYAL),J

Manish/143

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