Monday, 08, Jun, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Laxman Aasnani And Ors vs Santok Singh And Ors ...
2024 Latest Caselaw 5421 Raj/2

Citation : 2024 Latest Caselaw 5421 Raj/2
Judgement Date : 23 August, 2024

Rajasthan High Court

Laxman Aasnani And Ors vs Santok Singh And Ors ... on 23 August, 2024

Author: Uma Shanker Vyas

Bench: Uma Shanker Vyas

[2024:RJ-JP:35548]

     HIGH COURT OF JUDICATURE FOR RAJASTHAN
                 BENCH AT JAIPUR

         S.B. Civil Miscellaneous Appeal No. 108/2017

1.      Laxman Aasnani S/o Gunumal Aasnani, R/o House No.
        625, Haribhau Upadhyay Nagar Ext. Pushkar Road,
        Ajmer, Rajasthan

2.      Janki Aasnani W/o Laxman Aasnani, R/o House No. 625,
        Haribhau Upadhyay Nagar Ext. Pushkar Road, Ajmer,
        Rajasthan

3.      Hitesh Aasnani S/o Laxman Aasnani, R/o House No.
        625, Haribhau Upadhyay Nagar Ext. Pushkar Road,
        Ajmer, Rajasthan

                                                                 ----Appellants

                                      Versus

1.      Santok       Singh      S/o     Lt.      Sh.    Labh    Singh,    Legal
        Representative Of The Registered Owner Of The Vehicle
        Dl, R/o 1/1277, East Rohitash Nagar, Gali No. 3,
        Sahadara, Delhi

2.      Surjeet      Singh      S/o     Lt.      Sh.    Labh    Singh,    Legal
        Representative Of The Registered Owner Of The Vehicle
        D, R/o 1/1277, East Rohitash Nagar, Gali No. 3,
        Sahadara, Delhi

3.      Manmohan         Singh      S/o    Lt.    Sh.    Labh    Singh,   Legal
        Representative Of The Registered Owner Of The Vehicle,
        R/o 1/1277, East Rohitash Nagar, Gali No. 3, Sahadara,
        Delhi

4.      Narendra       Singh      S/o     Lt.    Sh.     Labh    Singh,   Legal
        Representative Of The Registered Owner Of The Vehicle,
        R/o 1/1277, East Rohitash Nagar, Gali No. 3, Sahadara,
        Delhi

5.      National Insurance Company Limited, Regional Office
        Near High Court Circle, Behind Nidhi Bhawan, C-
        Scheme, Jaipur Through Its Regional Manager

                                                               ----Respondents

[2024:RJ-JP:35548] (2 of 4) [CMA-108/2017]

For Appellant(s) : Mr. Vinay Mathur, Adv For Respondent(s) : Mr. Roshan Sharma, Adv

HON'BLE MR. JUSTICE UMA SHANKER VYAS

Judgment / Order

23/08/2024

[email protected] }kjk ;g vihy varxZr /kkjk 173 eksVj;ku vf/kfu;e ds rgr fo}ku eksVj nq?kZVuk nkok vf/kdj.k] vtesj }kjk eksVj nq?kZVuk nkok la[;k&301@07 esa ikfjr fu.kZ; ,oa vokMZ fnukad 30-09-2016 ls O;fFkr gksdj izLrqr dh x;h gS] ftlds ek/;e ls vf/kdj.k }kjk dqy 14]97]210@& :i;s dk vokMZ vyx&vyx 'kh"kZd esa 06 izfr'kr okf"kZd C;kt lfgr ikfjr fd;k x;k gS] ftls vi;kZIr gksuk crkrs gq, izfrdj jkf'k c<k;s tkus dk fuosnu bl vihy ds ek/;e ls fd;k x;k gSA vk{ksfir fu.kZ; o vokMZ ds fo:) vkjksfir okgu ds Lokeh@pkyd vFkok chek daiuh }kjk dksbZ vihy izLrqr ugha dh x;h gSA vihykFkhZx.k }kjk izfrdj jkf'k esa c<ksrjh gsrq ;g vihy izLrqr dh x;h gSA fo}ku vf/koDrk vihykFkhZ dk fuosnu gS fd e`rdk dh osru iphZ ds vuqlkj e`rdk 2250@& :i;s fpfdRlk O;; HkRrs ds :i esa izkIr dj jgh Fkh] ftls vkenuh ugh ekuk x;k gS] tcfd ;g jkf'k vk; esa lfEefyr gksus ;ksX; gSA mUgksaus vius rdkZsa ds leFkZu esa fuEu U;kf;d n`"Vkar izLrqr fd;s&

1. 2008 AIR (SC) 845 National Insurance Company

LTD vs Indira Srivastava and Others

[2024:RJ-JP:35548] (3 of 4) [CMA-108/2017]

2. 2022 (2) DNJ 631 Manju Devi and Others vs

Saleem and Others

mijksDr nksuksa gh U;kf;d n`"Vkarksa esa fpfdRlk O;; dk HkRrk vk; dk Hkkx ekuk x;k gks] ,slh fLFkfr ugh gSA vr% fo}ku vf/koDrk vihykFkhZ }kjk izLrqr ;g rdZ Lohdkj ;ksX; ugh gSA fo}ku vf/koDrk izR;FkhZ dk fuosnu gS fd vk; {kfr dh x.kuk djrs le; Hkfo"; esa vk; o`f) dk ykHk fo}ku vf/kdj.k }kjk 50 izfr'kr fnyk;k x;k gS] tcfd e`rdk futh fu;kstu esa Fkh] vr % ;g ykHk 40 izfr'kr dh nj ls gh fn;s tkus ;ksX; gSA fof/kd O;oLFkk ds vuqlkj e`rdk dh vk;q 21 o"kZ gksus] futh fu;kstu esa dk;Zjr gksus vkfn dh fLFkfr dks ns[krs gq, Hkfo"; esa vk; o`f) dk ykHk 40 izfr'kr gh fnyk;k tkuk mfpr FkkA bl izdkj fo}ku vf/kdj.k }kjk bl en esa 94]200@& :i;s vf/kd izfrdj fnyk;k x;k gSA fo}ku vf/koDrk vihykFkhZ us ijEijkxr 'kh"kZd esa fnyk;h x;h izfrdj jkf'k dks Hkh vi;kZIr gksuk crk;k gSA vafre laLdkj o lEink dh gkfu ds en esa 25]000@& :i;s fnyk;s gSa] tcfd 30]000@& izkIr djus ds vf/kdkjh gSaA vr% bl en esa 5]000@& :i;s c<+ksrjh ;ksX; gSA tgka rd vihykFkhZx.k dks mudh e`rd ds izse&Lusg] lgpk;Z vkfn ls oafpr gksus ds dkj.k dalksVhZ;e ds :i esa izfrdj fnyk;s tkus dk iz'u gS] vihykFkhZx.k e`rd ds ekrk&firk gSa] ftUgsa fo}ku vf/kdj.k }kjk bl en esa 25&25 gtkj :i;s rFkk HkkbZ dks 10]000 :i;s dqy 60]000@&:i;s izfrdj jkf'k fnykbZ xbZ gSA tcfd e`rdk dk HkkbZ dalksVhZ;e dh gkfu ds en esa dksbZ izfrdj jkf'k izkIr djus dk vf/kdkjh ugh gSA ekuuh; loksZPp U;k;ky; ds U;kf;d n`"Vkar Magma General Insurance Co. Ltd. Vs.

[2024:RJ-JP:35548] (4 of 4) [CMA-108/2017]

Nanuram & Ors. (2018) 18 SCC 130 esa ikfjr fl)kar ds vuqlkj nksuksa nkosnkj 40]000@& :i;s vFkkZr e`rdk ds ekrk firk dqy 80]000@& :i;s dalksVhZ;e dh gkfu ds :i esa izkIr djus ds vf/kdkjh gSa] vr% 20]000@&:i;s bl en esa c<ksRrjh gksus ;ksX; gSaA mijksDr foospukuqlkj vihykFkhZx.k ijEijkxr 'kh"kZd esa 25]000@& :i;s dh c<+ksRrjh ds vf/kdkjh gSa] ysfdu mudks vk; gkfu ds en esa 94]200@& :i;s vf/kd izfrdj jkf'k fnyk;h x;h gSA vr% chek daiuh dh vksj ls dksbZ vihy izLrqr ugh gksus dh fLFkfr dks ns[krs gq, vihykFkhZx.k dks fnyk;h x;h izfrdj jkf'k dks ?kVk;k tkuk mfpr ugh gS] ysfdu laiw.kZ ifjfLFkfr;ksa dks ns[krs gq, izfrdj jkf'k esa c<ksrjh Hkh mfpr ugha gSA mijksDr foospukuqlkj izLrqr vihy lkjghu gksus ls [kkfjt dh tkrh gSa rFkk vihyk/khu fu.kZ; o vokMZ dh iqf"V dh tkrh gSA LFkxu ,oa vU; dksbZ izkFkZuk&i= ;fn yfEcr gksa rks os Hkh mDrkuqlkj fuLrkfjr fd, tkrs gSaA fo}ku vf/kdj.k dk vfHkys[k ;fn bl U;k;ky; dks izkIr gks j[kk gS rks bl vkns'k dh izfr ds lkFk ykSVk;k tkosA

(UMA SHANKER VYAS),J

MANISH SAINI /34

Powered by TCPDF (www.tcpdf.org)

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : MAIMS

 
 
Latestlaws Newsletter