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Shriram Sharma S/O Shri Omprakash vs The State Of Rajasthan Through Its ...
2024 Latest Caselaw 5409 Raj/2

Citation : 2024 Latest Caselaw 5409 Raj/2
Judgement Date : 22 August, 2024

Rajasthan High Court

Shriram Sharma S/O Shri Omprakash vs The State Of Rajasthan Through Its ... on 22 August, 2024

Author: Mahendar Kumar Goyal

Bench: Mahendar Kumar Goyal

[2024:RJ-JP:35415]

        HIGH COURT OF JUDICATURE FOR RAJASTHAN
                    BENCH AT JAIPUR

                 S.B. Civil Writ Petition No. 14230/2018

1.       Shriram Sharma S/o Shri Omprakash, Aged About 24
         Years, R/o Indrapuri, Ward No. 31, Sitapura Industrial
         Area, Jaipur, Rajasthan.
2.       Jitendra Kumar Garhwal S/o Shri Shishpal Ram Garhwal,
         Aged About 20 Years, R/o Dhani Bhata Wali, Ranjeetpura,
         Jaipur, Rajasthan.
3.       Krishan Murari S/o Shri Heera Singh, Aged About 23
         Years, R/o Khara Kua, Sabji Mandi, Bayana, District
         Bharatpur, Rajasthan.
4.       Naresh Kumar S/o Shri Inder Chand Kumhar, Aged About
         23 Years, R/o Ward No. 10, Satyoo, Churu, Rajasthan.
5.       Chetan Prakash Saplaniya S/o Shri Ramaavtar Saplaniya,
         Aged About 29 Years, R/o Raigaro Ka Mohalla, Chandlai,
         Jaipur, Rajasthan.
6.       Sahil Ahmed Solanki S/o Shri Mohd. Ismail, Aged About
         21 Years, R/o AL-5, Double Story, Vidhyadhar Nagar,
         Jaipur, Rajasthan.
7.       Roshan Kumar Meena S/o Shri Chatru Lal Meena, Aged
         About 21 Years, R/o Fatehganj, Roop Pura, Tehsil Uniyara,
         District Tonk, Rajasthan.
8.       Vinod Kumar Meena S/o Shri Chatru Lal Meena, Aged
         About 19 Years, R/o Ward No. 8, Meeno Ka Mohalla,
         Fatehganj, Tonk, Rajasthan.
9.       Lakshya Sharma S/o Shri Radhey Shyam Sharma, Aged
         About 19 Years, R/o H. No. 10-B, Shyam Kunj, Ward No.
         21, Vaishali Nagar, Chaksu, District Jaipur, Rajasthan.
10.      Ajay Singh S/o Shri Ramavtar Singh, Aged About 19
         Years, R/o 94, Dev Vihar Colony, Bakshawala, Sanganer,
         Sanganer Bazar, Jaipur, Rajasthan.
11.      Rahul Kumawat S/o Shri Nemichand Kumawat, Aged
         About 19 Years, R/o Manish Sadan, Shyampura Road,
         Bajore, Ranoli, Sikar, Rajasthan.
12.      Prashant Sharma S/o Shri Bachhu Lal Sharma, Aged
         About 20 Years, R/o Mainapura, Bharatpur, Rajasthan.
13.      Priyadarshi Hitendra Dabas S/o Shri Basti Ram, Aged
         About 19 Years, R/o Village Bhanot, Alwar, Rajasthan.


                      (Downloaded on 22/08/2024 at 09:03:47 PM)
                                    [2024:RJ-JP:35415]                     (2 of 2)                       [CW-14230/2018]


                                                                                                        ----Petitioners
                                                                         Versus
                                    1.         The State Of Rajasthan Through Its Secretary, Medical
                                               And Health Department, Govt. Of Rajasthan, Secretariat,
                                               Jaipur.
                                    2.         The Additional Director (Administration), Medical And
                                               Family Welfare Department, Rajasthan, Jaipur.
                                                                                                      ----Respondents

For Petitioner(s) : Mr. Anshul Sharma For Respondent(s) : Mr. Archit Bohra, AGC

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

22/08/2024

Learned counsel for the petitioners submits that this civil writ

petition is rendered infructuous.

The civil writ petition is dismissed accordingly. Pending

application(s), if any, also stands disposed of.

(MAHENDAR KUMAR GOYAL),J

Manish/96

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