Citation : 2024 Latest Caselaw 5408 Raj/2
Judgement Date : 22 August, 2024
[2024:RJ-JP:35420]
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No. 9715/2018
Rajesh Ola S/o Baldeva Ram Ola, aged about 37 years, R/o
Village And Post Dulania, Via Pilani, District Jhunjhunu,
Rajasthan.
----Petitioner
Versus
1. State Of Rajasthan Through Principal Education Secretary,
Government Secretariat, Jaipur.
2. The Director, Secondary Education, Bikaner.
3. Rajasthan Public Service Commission Through Its
Secretary, Ajmer.
----Respondents
For Petitioner(s) : Mr. Ram Pratap Saini with Mr. Aamir Khan For Respondent(s) : Mr. B.S. Chhaba, AAG with Dr. Sajit Jakhar Mr. Nitin Jain
HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL
Judgment / Order
22/08/2024
Learned counsel for the petitioner wants to withdraw this
civil writ petition.
The civil writ petition is dismissed accordingly. Pending
application(s), if any, also stands disposed of.
(MAHENDAR KUMAR GOYAL),J
Manish/209
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