Citation : 2024 Latest Caselaw 5281 Raj/2
Judgement Date : 8 August, 2024
[2024:RJ-JP:34016]
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Miscellaneous Appeal No. 2025/2020
Ajay Singh S/o Shri Ram Shankar Singh, Aged
About 45 Years, R/o 104, Surya Nagar, Taaron Ki
Moont, Tonk Road, Jaipur.
----Appellant
Versus
1. Laxmi Narayan S/o Shri Doongaram, Aged
About 35 Years, R/o Gram Rampura, Thana
Jamwaramgarh, District Jaipur. (Driver And
Owner)
2. United India Insurance Company Limited,
Through Regional Manager, Regional Office,
Sahara Chambers, Tonk Road,
Jaipur(Insurance Company)
----Respondents
For Appellant(s) : None For : Mr. Ram Singh Bhati, Adv. Respondent(s)
HON'BLE MR. JUSTICE UMA SHANKER VYAS Judgment / Order
08/08/2024
No one was present on behalf of the appellant
even in second round.
In view of above, the civil misc. appeal is
dismissed in default.
(UMA SHANKER VYAS),J
DANISH USMANI /76
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