Dr Ruchira Temani And Ors vs State Of Raj And Anr (2024:Rj-Jp:33190)
2024 Latest Caselaw 5205 Raj/2

Rajasthan High Court

Dr Ruchira Temani And Ors vs State Of Raj And Anr (2024:Rj-Jp:33190) on 5 August, 2024

Author: Mahendar Kumar Goyal

Bench: Mahendar Kumar Goyal

[2024:RJ-JP:33190]

        HIGH COURT OF JUDICATURE FOR RAJASTHAN
                    BENCH AT JAIPUR

                 S.B. Civil Writ Petition No. 1471/2011

1.       Dr. Ruchira Temani D/o Mr. B.d. Temani, aged about 25
         years,   resident  of   E-72,    Chittaranjan Marg,c-
         Scheme,jaipur
2.       Dr. Gulshan Kumar Chugh S/o Liladhar Dhugh, aged
         about 26 years, resident of Quarter No. A-9, Csf, Farm
         Kothi,suratgarh (raj).
3.       Dr. Shaleen Hazare D/o Shri Subhash Chandra Suthar,
         aged about 25 years, A-12, Sargam, shree Cement Ltd.,
         Bangur Nagar,beawar,distt.ajmer raj.
4.       Dr. Pallavi Sharma D/o Pawan Kumar Sharma, aged about
         23 years, resident of C-9,kanta Kathuria Colony, Near
         Joiya Market,bikaner,rajasthan
5.       Dr. Rekha Meena D/o Mukhram Meena, aged about 25
         years, resident of Village Nethrana Tehsil Bhadra District
         Hanumangarh raj.
6.       Dr. Neha Sharma D/o Mr. K.k. Sharma, aged about 24
         years, resident of F-16, Todermal Marg,kanti Chandra
         Road, sahakar Path,banipark,jaipur
7.       Dr. Dolly Varyani D/o Shri R.k. Varyani, aged about 25
         years, 5/185, Sfs,agarwal Farm,mansarovar,jaipur
8.       Dr. Ravi Kumar Sharma S/o Shri Vinod Kumar Sharma,
         aged about 27 years, Khari Khoti Mohalla,dausaraj.
9.       Dr. Atita Agrawal D/o Mr. Basant Narain Agrawal, aged
         about 24 years, resident of 1297, Raj Bhawan,uniyaran
         Ka Rasta,first Crossing, chandpole Bazar,jaipur
10.      Dr. Ankita Yadav D/o Shri Yudhbir Singh, aged about 24
         years,    88-89-A,guru     Jambeshwar      Nagar,gandhi
         Path,vaishali Nagar,jaipur
                                                                   ----Petitioners
                                    Versus
1.       State Of Rajasthan Through Its Principal Secretary,
         Medical And Health Department,government Of Raj,
         Jaipur
2.       Director, Medical, Health And Family Welfare Department,
         Government Of Rajasthan, Tilak Marg, Jaipur
                                                                 ----Respondents

Connected With S.B. Civil Writ Petition No. 1400/2011

1. Dr. Deepak Sharma Son Of Shri Ashok Kumar Sharma, aged about 25 years, resident of 105/7, Vijay Path,agarawal Farm,mansarovar,jaipurraj.-302020

2. Dr. Amit Kumar Gupta Son Of Ganeshi Lal Gupta, aged about 23 years, resident of Sahab Joheda,shakti Nagar, Near Shivaji Park, Alwarraj.

[2024:RJ-JP:33190] (2 of 2) [CW-1471/2011]

3. Dr. Chandni Shah D/o Shri Narendra Kumar Shah, aged about 24 years, Plot No. 16,chanakyapuri, Behind Teej Hotel, Banipark, Jaipurraj.

----Petitioners Versus

1. State Of Rajasthan Through Its Principal Secretary, Medical And Health Department, Government Of Ra

2. Director, Medical, Health And Family Welfare Department, Government Of Rajasthan,tilak Marg, Jaipur

----Respondents

For Petitioner(s) : Mr. Rajendra Soni For Respondent(s) : Mr. Archit Bohra, AGC with Ms. Lipi Garg

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

05/08/2024

Learned counsel for the petitioners fairly submits that the SB

Civil Writ Petition No.343/2011: Nishant & Others versus

State of Rajasthan & Ors. and other connected matters,

involving identical controversy, have already been dismissed by a

coordinate Bench of this Court vide order dated 13.01.2011.

In view thereof, these civil writ petitions are also dismissed.

Pending application(s), if any, also stands disposed of.

(MAHENDAR KUMAR GOYAL),J

Manish/153-154

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