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Rajendra Singh Chaudhary vs State P H E D And Anr (2024:Rj-Jp:33269)
2024 Latest Caselaw 5204 Raj/2

Citation : 2024 Latest Caselaw 5204 Raj/2
Judgement Date : 5 August, 2024

Rajasthan High Court

Rajendra Singh Chaudhary vs State P H E D And Anr (2024:Rj-Jp:33269) on 5 August, 2024

Author: Mahendar Kumar Goyal

Bench: Mahendar Kumar Goyal

                                   [2024:RJ-JP:33269]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                    S.B. Civil Writ Petition No. 15848/2015

                                    Rajendra Singh Chaudhary S/o Shri Mohan Singh Chaudhary,
                                    aged about 43 years, R/o 67, Roundhia Mohalla Deeg, District
                                    Bharatpur (Raj.) at present R/o 9A, Yaduraj Nagar, Near Kakaji
                                    Ki Kothi, Bharatpur
                                                                                                        ----Petitioner
                                                                        Versus
                                    1. State of Rajasthan through Its Principal Secretary, Public
                                    Health and Engineering Department, Secretariat, Jaipur
                                    2. Chief Engineer (Administration) Public Health and Engineering
                                    Department, Rajasthan, Jacab Road, Hasanpura, Jaipur
                                                                                                     ----Respondents

For Petitioner(s) : Mr. T.S. Choudhary For Respondent(s) : Ms. Mahi Yadav, AAG with Mr. Rahul Kumar

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

05/08/2024

Learned counsel for the petitioner submits that this civil writ

petition is rendered infructuous.

The civil writ petition is dismissed accordingly. Pending

application(s), if any, also stands disposed of.

(MAHENDAR KUMAR GOYAL),J

Manish/193

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