Sanjay Kumar Sain vs State Education Departmentors ...
2024 Latest Caselaw 5202 Raj/2

Rajasthan High Court

Sanjay Kumar Sain vs State Education Departmentors ... on 5 August, 2024

Author: Mahendar Kumar Goyal

Bench: Mahendar Kumar Goyal

[2024:RJ-JP:33248]

        HIGH COURT OF JUDICATURE FOR RAJASTHAN
                    BENCH AT JAIPUR

                 S.B. Civil Writ Petition No. 15839/2013

Sanjay Kumar Sain S/o Shri Ram Gopal Verma, aged about 40
years, resident of Mukam Post Kaladera (Near Pani Ki Tanki) via
Chomu, Distt. Jaipur (Raj.)
                                                                           ----Petitioner
                                        Versus
1. State of Rajasthan through Principal Secretary, Education
Department, Government Secretariat, Jaipur
2.    The    Principal     Secretariat,         Panchayati           Raj   Department,
Government Secretariat, Jaipur (Raj.)
3. Coordinator RTET 2012 Board of Secondary Education,
Sandeepani Bhawan, Civil Lines, Ajmer Rajasthan
                                                                      ----Respondents

Connected With S.B. Civil Writ Petition No. 15841/2013 Gopesh Kumar Upadhayay S/o Shri Shiv Nnarayan Upadhyay, aged about 22 years, resident of Jadiya Ki Bagichi, Parshu Ram Colony, Karauli, Rajasthan

----Petitioner Versus

1. State of Rajasthan through Principal Secretary, Education Department, Government Secretariat, Jaipur

2. The Principal Secretariat, Panchayati Raj Department, Government Secretariat, Jaipur (Raj.)

3. Coordinator RTET 2012 Board of Secondary Education, Sandeepani Bhawan, Civil Lines, Ajmer Rajasthan

----Respondents S.B. Civil Writ Petition No. 16802/2013 Kavita Choudhary D/o Shri Arjun Ram, aged about 25 years, resident of Village & Post Khairva, Tehsil Degana, District Nagour, Rajasthan

----Petitioner Versus

1. State of Rajasthan through Principal Secretary, Education Department, Government Secretariat, Jaipur

2. The Principal Secretariat, Panchayati Raj Department,

[2024:RJ-JP:33248] (2 of 2) [CW-15839/2013]

Government Secretariat, Jaipur (Raj.)

3. Coordinator RTET 2012 Board of Secondary Education, Sandeepani Bhawan, Civil Lines, Ajmer Rajasthan

----Respondents

For Petitioner(s) : Mr. Prithvi Pal for Mr. Tanveer Ahmed For Respondent(s) : Mr. Kapil Prakash Mathur, AAG with Ms. Pratyushi Mehta Ms. Nikita Gothecha Mr. Mananjay Singh Rathore for Mr. K.S. Shekhawat, AGC

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

05/08/2024

Learned counsel for the petitioners wants to withdraw these

civil writ petitions with liberty to get them revived if the need so

arises.

The civil writ petitions are dismissed as withdrawn with

liberty as aforesaid. Pending application(s), if any, also stands

disposed of.

(MAHENDAR KUMAR GOYAL),J

Manish/162-164

Powered by TCPDF (www.tcpdf.org)