Citation : 2024 Latest Caselaw 5193 Raj/2
Judgement Date : 5 August, 2024
[2024:RJ-JP:33251]
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No. 14747/2016
Manoj Kumar S/o Shri Inderraj Singh, aged 45 years, resident of
Village Bhompura Tehsil Togara Khurd, District Jhunjhunu Raj.
----Petitioner
Versus
Rajasthan Public Service Commission, Rajasthan Through Its
Secretary, Ajmer
----Respondent
Connected With S.B. Civil Writ Petition No. 17171/2016 Vinish Sharma S/o Rajendra Kumar Sharma, aged about 28 years, resident of Near Chopar, Behind Anaj Godam, Amritpuri Colony, Hindaun City, Distt. Karauli, Rajasthan
----Petitioner Versus
1. The State Of Rajasthan Through Its Principal Secretary, Department Of Personnel, Government Secretariat, Rajasthan, Jaipur
2. The Rajasthan Public Service Commission, Through Its Secretary, Ajmer
----Respondents S.B. Civil Writ Petition No. 17172/2016
1. Nehil Nayak S/o Mahaveer Prasad Nayak, aged about 26 years, resident of 114/4 Sector 11, Pratap Nagar, Sanganer, Jaipur, Rajasthan
2. Mamta Yadav D/o Mahipal Singh Yadav, aged about 34 years, resident of B/3/37 Apna Ghar Shalimar, Tijara Road, Alwar, Rajasthan
3. Suneel Kumar Meena S/o Jagdish Prasad, aged about 28 years, resident of Plot No. E-30, Shankar Vihar, Getor Malviya Nagar, Jaipur, Rajasthan
----Petitioners Versus
1. The State Of Rajasthan Through Its Principal Secretary, Department Of Personnel, Government Secretariat,
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Rajasthan, Jaipur
2. The Rajasthan Public Service Commission Through Its Secretary, Ajmer
----Respondents S.B. Civil Writ Petition No. 17182/2016
1. Sharda D/o Sultan Singh, aged about 31 years, resident of Dhani Navoda, Post Jairampura, Tehsil Shrimadhopur, District Sikar, Rajasthan - 332726
2. Pankaj Sharma S/o Kanhaiya Lal Sharma, aged about 33 years, resident of Opposite Rankawat Tent House, Old Gajner Road, Chokunti, Bikaner, Rajasthan - 334001
----Petitioners Versus
1. Rajasthan Public Service Commission, Ajmer Through Its Secretary
2. The State Of Rajasthan Through Its Secretary, Department Of Personnel, Govt. Of Rajasthan, Secretariat, Jaipur
----Respondents S.B. Civil Writ Petition No. 17208/2016
1. Kapil Singh Yadav S/o Shri K.k. Yadav, aged about 29 years, (09.09.1987) resident of G-77 Kardhani, Kalwar Road, Jaipur Presently Posted As Manager In DMRC , New Delhi.
2. Hemendra Singh Rathore S/o Shri Shivdan Singh Rathore, aged about 40 years, resident of Plot No. 13-14 Gandhi Nagar Colony, Near Telephone Exchange, Gulabpura, Bhilwara.
----Petitioners Versus
1. The State Of Rajasthan Through Its Principal Secretary , Department Of Personnel, Government Secretariat, Rajasthan, Jaipur.
2. The Rajasthan Public Service Commission Through Its Secretary, Ajmer.
----Respondents S.B. Civil Writ Petition No. 17213/2016
1. Pushpa Meena D/o Jai Singh Meena, aged about 28 years,
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resident of Plot No. 7/8, Jai Kishan Colony Tonk Phatak, Jaipur, Rajasthan
2. Anita Meena D/o Jagdish Narayan Meena, aged about 27 years, resident of Village Mundia, Tehsil Newai, District Tonk Rajasthan
3. Sangeeta Rathore D/o Durjan Sal Singh, aged about 30 years, resident of 46 Residential Colony, Shivaji Nagar, Manjhela Road Madan Ganj, Kishangarh, District Ajmer, Rajasthan
4. Abhimanyu Singh S/o Narendra Singh, aged about 26 years, resident of Village Pachlangi, Saray, Tehsil Udaipurwati, District Jhunjhunu, Rajasthan
5. Kalu Singh S/o Jagdish Singh, aged about 30 years, resident of 1-B-452, Housing Board, Jodhpur, Rajasthan
6. Krishan Kumar Dhaka S/o Om Prakash Dhaka aged about 28 years, resident of Bojhla, Tehsil Bhadra, District Hanumangarh, Rajasthan
7. Manish Kumar S/o Bajrang Lal, aged about 32 years, resident of Village Badhal, Tehsil Kishangarh Renwal, District Jaipur, Rajasthan
----Petitioners Versus
1. The State Of Rajasthan Through Its Principal Secretary, Department Of Personnel, Government Secretariat, Rajasthan, Jaipur
2. The Rajasthan Public Service Commission Through Its Secretary, Ajmer
----Respondents
For Petitioner(s) : Mr. Ram Pratap Saini with Mr. Aamir Khan For Respondent(s) : Mr. M.F. Baig Mr. Praveen Singh for Mr. Prateek Singh
HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL
Judgment / Order
05/08/2024
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Learned counsels for the respective parties submit that the
controversy involved herein is no more res integra and stands
resolved by a coordinate Bench judgment of this Court dated
08.02.2017 passed in the case of Satish Kumar Sharma versus
The Secretary, Rajasthan Public Service Commission: SB
Civil Writ Petition No.7673/2016 and other connected matter
whereby, the writ petitions were dismissed.
Accordingly, these civil writ petitions are dismissed as well.
Pending application(s), if any, also stands disposed of.
(MAHENDAR KUMAR GOYAL),J
Manish/202-207
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