Citation : 2024 Latest Caselaw 5181 Raj/2
Judgement Date : 2 August, 2024
[2024:RJ-JP:33030]
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No. 15740/2013
Giriraj Prasad Balai S/o Shri Ramdev, aged about 40 years, R/o
Village And Post Kareda Bujurg, Tehsil Niwai, Distt- Tonk
----Petitioner
Versus
1. State Of Raj. Department Of Public Health And
Engineering Department Through Secretary, Secretariat,
Jaipur
2. Chief Engineer (Administration) And Technical Member,
Rajasthan Water Supply, Sevrage Management Board,
Public Health and Engineering Department, Jaipur
----Respondents
For Petitioner(s) : Mr. Nikhil Kumawat for Mr. Raghunandan Sharma For Respondent(s) : Ms. Mahi Yadav, AAG with Mr. Rakesh Kumar
HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL
Judgment / Order
02/08/2024
Learned counsel for the petitioner submits that this civil writ
petition is rendered infructuous.
The civil writ petition is dismissed accordingly. Pending
application(s), if any, also stands disposed of.
(MAHENDAR KUMAR GOYAL),J
Manish/206
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