Devbai W/O Mangi Lal vs State Of Rajasthan (2024:Rj-Jp:32636)
2024 Latest Caselaw 5166 Raj/2

Rajasthan High Court

Devbai W/O Mangi Lal vs State Of Rajasthan (2024:Rj-Jp:32636) on 1 August, 2024

Author: Uma Shanker Vyas

Bench: Uma Shanker Vyas

                                   [2024:RJ-JP:32636]

                                   HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                               BENCH AT JAIPUR

                                      S.B. Criminal Miscellaneous Bail Application No.
                                                                8837/2024
                                   Devbai W/o Mangi Lal, Aged About 30 Years, R/o
                                   Kumharo Ke Gali, Dabi Sarpanch, Gram Panchayat
                                   Dabi Tehsil Taleda District Bundi (Rajasthan).
                                                                                             ----Petitioner
                                                                    Versus
                                   State Of Rajasthan, Through Pp
                                                                                         ----Respondent

For Petitioner(s) : Mr. Sudarshan Kumar Laddha, Adv.

                                   For                       : Mr. Laxman Meena, P.P.
                                   Respondent(s)

HON'BLE MR. JUSTICE UMA SHANKER VYAS Judgment / Order 01/08/2024 After arguing at some length, learned counsel for the petitioner seeks permission of this Court to withdraw this anticipatory bail application with liberty to her to surrender before the concerned Court.

Permission as sought for is granted. This bail application filed under Section 438 Cr.P.C. is dismissed as withdrawn with liberty as prayed for.

However, if the petitioner surrenders herself and files the bail application before the concerned Court, it is expected from the concerned Court to decide the bail application of the petitioner preferably on the same day, in accordance with law.

(UMA SHANKER VYAS),J DANISH USMANI /04

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