Citation : 2024 Latest Caselaw 2751 Raj/2
Judgement Date : 9 April, 2024
[2024:RJ-JP:17093]
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No. 8689/2020
Jala Ram Chaudhary S/o Shri Mula Ram Chaudhary, Mokhab
Khurd, Barmer, Rajasthan.
----Petitioner
Versus
1. The State Of Rajasthan, The State Of Rajasthan Through
Its Excise Commissioner, Excise Building, 2,
Gumaniyamala, Panchvati, Udaipur, Rajasthan 313001
2. District Excise Officer (Jaipur City), Jaipur, Department Of
Excise, Vitt Bhawan, Jyoti Nagar, Lal Kothi, Jaipur,
Rajasthan 302007
----Respondents
For Petitioner(s) : Mr. Kamlendra Sihag for Mr. Ashutosh Bhatia For Respondent(s) : Mr. Praveen Poshwal
HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL
Judgment / Order
09/04/2024
Learned counsel for the petitioner wants to withdraw this
civil writ petition.
The civil writ petition is dismissed accordingly. Pending
application(s), if any, also stands disposed of.
(MAHENDAR KUMAR GOYAL),J
Manish/165
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