Laduram Meena S/O Late Mangilal @ ... vs State Of Rajasthan (2024:Rj-Jp:16541)
2024 Latest Caselaw 2704 Raj/2

Rajasthan High Court

Laduram Meena S/O Late Mangilal @ ... vs State Of Rajasthan (2024:Rj-Jp:16541) on 8 April, 2024

Author: Uma Shanker Vyas

Bench: Uma Shanker Vyas

                                   [2024:RJ-JP:16541]

                                   HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                               BENCH AT JAIPUR

                                      S.B. Criminal Miscellaneous Bail Application No.
                                                                3692/2024

                                   Laduram Meena S/o Late Mangilal @ Mangala
                                   Meena, Aged About 58 Years, R/o Buchya Ki Dhani
                                   Tiba Wali, Agra Road, Jamdoli, Jaipur, Rajasthan.
                                   (At Present Lodge At Central Jail Jaipur).
                                                                                             ----Petitioner
                                                                    Versus
                                   State Of Rajasthan, Through PP
                                                                                         ----Respondent

For Petitioner(s) : Mr. Manish Kumar, Adv. For : Mr. Sanjeev Mehla, P.P. Respondent(s)

HON'BLE MR. JUSTICE UMA SHANKER VYAS

Judgment / Order

08/04/2024

Learned counsel for the petitioner prays for

withdrawal of this criminal misc. bail application with

liberty to file afresh after filing of the charge-sheet.

In view of the above, the criminal misc. bail

application is dismissed as withdrawn with liberty as

prayed for.

(UMA SHANKER VYAS),J

YOGESH KUMAR /141

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