Citation : 2024 Latest Caselaw 2669 Raj/2
Judgement Date : 8 April, 2024
[2024:RJ-JP:16485]
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No. 4961/2024
Mahesh Kumar S/o Shri Padam Chand Jatav, Aged About 32
Years, Fair Price Shopkeeper Gram Panchayat Noor Nagar, Tehsil
Kishangarhbas, Distt. Khairthal-Tijara (Raj.)
----Petitioner
Versus
1. State Of Rajasthan, Through Principal Secretary, Food,
Civil Supply And Consumer Matters Department,
Secretariat, Jaipur.
2. District Collector (Supply), District Khairthal-Tijara.
3. District Supply Officer, Khairthal-Tijara.
----Respondents
For Petitioner(s) : Mr. Keshav Kumar Agrawal For Respondent(s) :
HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL
Judgment / Order
08/04/2024
Learned counsel for the petitioner submits that this civil writ
petition is rendered infructuous.
The civil writ petition is dismissed accordingly. Pending
application(s), if any, also stands disposed of.
(MAHENDAR KUMAR GOYAL),J
Manish/17
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