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Balbir Singh Andors vs State Education Dep Ors ...
2024 Latest Caselaw 2600 Raj/2

Citation : 2024 Latest Caselaw 2600 Raj/2
Judgement Date : 8 April, 2024

Rajasthan High Court

Balbir Singh Andors vs State Education Dep Ors ... on 8 April, 2024

Author: Ganesh Ram Meena

Bench: Ganesh Ram Meena

[2024:RJ-JP:16535]

         HIGH COURT OF JUDICATURE FOR RAJASTHAN
                     BENCH AT JAIPUR

                    S.B. Civil Writ Petition No. 19006/2017

1.        Balbir Singh S/o Shri Prahladsingh, R/o Village Resti, Post
          Gandura, Tehsil Laxmangarh, District Alwar Raj.
2.        Maheshchand Saini S/o Shri Manoharlal Saini, R/o Plot
          No. 27, Bhudar Colony, Dayanagar, 60 Feet Road, Alwar
          Raj.
3.        Jairam Jatav S/o Shri Gangasahay, R/o Plot No. 08,
          Anand Vihar, Surya Nagar Mod, Nai Basti, Delhi Road,
          Alwar. Raj.
4.        Ramkaran Gurjar S/o Shri Harbax Gurjar, R/o Village
          Gopalpura Post Akbarpur, Tehsil And District Alwar Raj.
5.        Rajiv Kumar Jain S/o Shri Jauharilal Jain, R/o 3/177, Kala
          Kua, Housingh Board, Alwar Raj.
6.        Birdichand Saini S/o Shri Ramnath Saini, R/o Village
          Dhanauta, Tehsil Sahaypura, District Jaipur. Raj.
7.        Mansingh S/o Shri Amarsingh, R/o Village And Post
          Prathvipura Haripura, Tehsil Malakhra, District Alwar Raj.
8.        Mohanlal S/o Shri Mammalram, R/o Village Bhyadi, Post
          Bedhha, Tehsil Laxamangarh, District Alwar Raj.
9.        Asam Khan S/o Shri Salem Khan, R/o Village Jamalpur,
          Post Sorai, Tehsil Laxamangarh, District Alwar Raj.
10.       Mayachand S/o Shri Gangaram, R/o Village Ghat Ka Bas,
          Post Ghat, Tehsil Laxamangarh, District Alwar Raj.
11.       Tarachand Bairva S/o Shri Puranram Bairva, R/o Village
          Nayabas Harsana, Tehsil Laxamangarh, District Alwar Raj.
12.       Kamladevi           Meena         D/o      Shri      Laxmansingh              W/o         Shri
          Ramavtar Meena, R/o Village Khera Mangalsingh, Tehsil
          Laxamangarh, District Alwar Raj.
13.       Taiyab       Khan        S/o      Shri      Chhuttan          Khan,        R/o      Village
          Salampur, Post Divali, Tehsil Laxamangarh, District Alwar
          Raj.
14.       Raghuvati Devi W/o Shri Samundar Singh, R/o Village
          Mundjodi, Post Harsana, Tehsil Laxamangarh, District
          Alwar Raj.
15.       Liyakat Khan S/o Shri Inayat Khan, R/o Village Sorai,
          Tehsil Laxamangarh, District Alwar Raj.


      (D.B. SAW/958/2018 has been filed in this matter. Please refer the same for further orders)
                           (Downloaded on 03/05/2024 at 09:11:36 PM)
 [2024:RJ-JP:16535]                            (2 of 4)                              [CW-19006/2017]


16.       Ghanshyam Singh S/o Shri Birbal, R/o Village Heengota
          Muda Ka Bas, Tehsil Laxamangarh, District Alwar Raj.
17.       Purandas S/o Shri Kanhaiya Lal, R/o Village Chak Bhayari,
          Badka, Tehsil Laxamangarh, District Alwar Raj.
18.       Hariram S/o Shri Jaimal, R/o Village Bhyadi, Post Bedhha,
          Tehsil Laxamangarh, District Alwar Raj.
19.       Gulabsingh Rathore S/o Shri Khinvsingh Rathore, R/o
          Village Gudhha, Tehsil Puskar, District Ajmer.
20.       Parmanand             S/o       Shri      Pannalal         Lodha,         R/o       Village
          Kalyakheri,          Post       Genhukheri,            Tehsil       Aklera,        District
          Jhalawar.
21.       Raghunath Verma S/o Shri Prabhulal Verma, R/o Village
          And Post Marlawada, Tehsil Pachpahad, District Jhalawar.
22.       Ghanshyam Sharma S/o Shri Ranglal Sharma, R/o Village
          Jajni, Tehsil Pachpahad, District Jhalawar.
23.       Tufansingh S/o Shri Ramsingh, R/o Village Khera, Post
          Aavar, Tehsil Pachpahad, District Jhalawar.
24.       Shyamlal S/o Shri Nirbhaysingh, R/o Village Binayga,
          Tehsil Pachpahad, District Jhalawar.
25.       Sultansingh S/o Shri Onkarlal, R/o Village Bardiya, Tehsil
          Gangdhar, District Jhalawar.
26.       Ramkaran            Lodha         S/o      Shri       Kanwarlal,          R/o       Village
          Bajindpura, Post Patliya Kulmi, Tehsil Jhalrapatan, District
          Jhalawar.
27.       Ramgiri         S/o      Shri      Gangagiri           Goswami,           R/o       Village
          Girdharpura, Post Kusalpura, Tehsil Jhalrapatan, District
          Jhalawar.
28.       Pappulal Gurjar S/o Shri Prabhulal Gurjar, R/o Village
          Motipura, Post Devnagar, Tehsil Jhalrapatan, District
          Jhalawar.
29.       Sataynarayan Sharma S/o Shri Bhanwarlal Sharma, R/o
          Village       And       Post      Repla,       Tehsil       Jhalrapatan,           District
          Jhalawar.
30.       Hansraj Gurjar S/o Shri Vijaysingh Gurjar, R/o Village
          Gadiya, Post Bairagarh, Tehsil Aklera, District Jhalawar.
31.       Kanwarlal S/o Shri Prabhulal Tanwar, R/o Village Devlibad,
          Post Banskheri Lodhhan, Tehsil Aklera, District Jhalawar.
32.       Hukamchand              Gurjar        S/o      Shri      Onkarlal,         R/o      Village

      (D.B. SAW/958/2018 has been filed in this matter. Please refer the same for further orders)
                           (Downloaded on 03/05/2024 at 09:11:36 PM)
 [2024:RJ-JP:16535]                            (3 of 4)                              [CW-19006/2017]


          Narsinghpura, Post Agariya, Tehsil Jhalrapatan, District
          Jhalawar.
33.       Pappulal Rathore S/o Shri Ramprasad Rathore, R/o Village
          Kachrakheri,            Post      Fatehgarh,           Tehsil       Pidava,        District
          Jhalawar.
34.       Devisingh S/o Shri Onkarlal, R/o Village Bakad, Post
          Banskhedi Lodhhan, Tehsil Aklera, District Jhalawar.
35.       Prabhulal Verma S/o Shri Laxminarayan Verma, R/o
          Village Tolkhera, Post Banskhedi Lodhhan, Tehsil Aklera,
          District Jhalawar.
36.       Kanwarlal S/o Shri Bhanwarlal, R/o Village Rampuriya
          Kalan, Post Banskhedi Lodhhan, Tehsil Aklera, District
          Jhalawar.
37.       Banaisingh Gurjar S/o Shri Onkarlal, R/o Village Borkhedi
          Gujran, Tehsil Aklera, District Jhalawar.
38.       Jagannath Tanwar S/o Shri Kalulal Tanwar, R/o Village
          Devlibad, Post Banskhedi Lodhhan, Tehsil Aklera, District
          Jhalawar.
39.       Mohanlal          Tanwar         S/o      Shri       Girdharilal,         R/o       Village
          Moikalan, Post Kodijar, Tehsil Aklera, District Jhalawar.
40.       Bhojraj Meena S/o Shri Narayanlal Meena, R/o Village
          Himmatpura, Post Mohanpura, Tehsil Madalgarh, District
          Bhilwara.
41.       Amarsingh Rathore S/o Shri Motisingh Rathore, R/o
          Village Madhupuriya, Post Sarthala, Tehsil Madalgarh,
          District Bhilwara.
42.       Mahesh Kumar Purohit S/o Shri Ramsankar, R/o Village
          Chavadiya, Post Dhaminiya, Tehsil Madalgarh, District
          Bhilwara.
43.       Gopal Lal Bairwa S/o Shri Chhitar Bairwa, R/o Village
          Salampura, Post Jasuji Ka Khera, Tehsil Madalgarh,
          District Bhilwara.
44.       Bhagirath Lal Kumar S/o Shri Onkar Kumar, R/o Village
          Baga Ka Khera, Post Sareri, Tehsil Urda, District Bhilwara.
45.       Rameshwar Prasad Koli S/o Shri Babulal, R/o Village
          Jewar, Post Kharaita, Tehsil Hindaun, District Karauli Raj.
46.       Omprakash Meena S/o Shri Shyamlal Meena, R/o Village
          Machait, Post Kondar, Tehsil And District Karauli Raj.


      (D.B. SAW/958/2018 has been filed in this matter. Please refer the same for further orders)
                           (Downloaded on 03/05/2024 at 09:11:36 PM)
                                    [2024:RJ-JP:16535]                             (4 of 4)                              [CW-19006/2017]


                                    47.       Radheyshyam S/o Shri Budhram, R/o Village Tejpura, Post
                                              Sodawas, Tehsil Mundawar, District Alwar Raj.
                                                                                                                      ----Petitioners
                                                                                  Versus
                                    1.        The State Of Rajasthan Through Secretary To The Govt.
                                              Education Department, Govt. Of Rajasthan, Secretariat,
                                              Jaipur.
                                    2.        The Secretary To The Govt. Panchayatiraj Department,
                                              Govt. Of Rajasthan, Secretariat, Jaipur.
                                    3.        Rajasthan Shiksha Karmii Board, Shiksha Sankul
                                              Pancham Block, Fifth Floor, Jln Marg, Jaipur Through Its
                                              Secretary
                                    4.        Director, Elementary Education, Rajasthan, Bikaner Raj.
                                                                                                                  ----Respondents

For Petitioner(s) : Mr. R.S. Bhardwaj For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

08/04/2024

Counsel for the petitioner submits that the petitioner seeks

permission to withdraw the present writ petition with liberty to file

fresh one.

In view of the prayer made by counsel for the petitioner, the

present writ petition is dismissed as withdrawn with liberty to the

petitioner to file fresh one in case need arises, on the basis of

fresh cause of action.

Since the main petition has been dismissed as withdrawn,

all other pending application/s, if any, also stands disposed of.

(GANESH RAM MEENA),J

DIVYA SAINI /52

(D.B. SAW/958/2018 has been filed in this matter. Please refer the same for further orders)

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