Dr. Suresh Chand Bairwa S/O Shri Ram ... vs State Of Rajasthan (2024:Rj-Jp:16192)
2024 Latest Caselaw 2572 Raj/2

Rajasthan High Court

Dr. Suresh Chand Bairwa S/O Shri Ram ... vs State Of Rajasthan (2024:Rj-Jp:16192) on 5 April, 2024

Author: Ganesh Ram Meena

Bench: Ganesh Ram Meena

                                   [2024:RJ-JP:16192]

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                     S.B. Civil Writ Petition No. 4689/2024

                                    Dr. Suresh Chand Bairwa S/o Shri Ram Dayal Bairwa, Aged
                                    About 43 Years, Presently Serving As Deputy Director, Blood
                                    Bank, Zenana Hospital, Jaipur, Permanent Resident Of Village-
                                    Post Nagal Sherpur, Patti Mahalla, Tehsil Todabhim, District
                                    Karauli, Rajasthan
                                                                                                        ----Petitioner
                                                                        Versus
                                    1.       State Of Rajasthan, Its Through Secretary, Medical And
                                             Health Department (Group-2), Secretariate, Government
                                             Of Rajasthan, Jaipur
                                    2.       The Director (Gazetted) (Public Health), Medical And
                                             Health Services, Government Of Rajasthan, Directorate,
                                             Jaipur
                                    3.       Chief Electoral Officer, Election Department Of Rajasthan,
                                             Having Office At Rom No. 5208, Food Building,
                                             Secretariat, Jaipur
                                    4.       Superintendent, Zenana Hospital (Attached Sms Medical
                                             College), Chandpole, Jaipur
                                                                                                     ----Respondents

For Petitioner(s) : Mr. Sanjay Kumar For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

05/04/2024

Counsel for the petitioner submits that the petitioner seeks

permission to withdraw the present writ petition.

In view of the prayer made by counsel for the petitioner, the

present writ petition is dismissed as withdrawn.

Since the main petition has been dismissed as withdrawn,

all other pending application/s, if any, also stands dismissed.

(GANESH RAM MEENA),J

DIVYA SAINI /29

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