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Chandrashekhar S/O Vishnu Kumar vs State Of Rajasthan (2024:Rj-Jp:16198)
2024 Latest Caselaw 2569 Raj/2

Citation : 2024 Latest Caselaw 2569 Raj/2
Judgement Date : 5 April, 2024

Rajasthan High Court

Chandrashekhar S/O Vishnu Kumar vs State Of Rajasthan (2024:Rj-Jp:16198) on 5 April, 2024

Author: Ganesh Ram Meena

Bench: Ganesh Ram Meena

[2024:RJ-JP:16198]

        HIGH COURT OF JUDICATURE FOR RAJASTHAN
                    BENCH AT JAIPUR

                 S.B. Civil Writ Petition No. 18403/2018

1.       Chandrashekhar S/o Vishnu Kumar, Aged About 21 Years,
         R/o Village Sirsai, Post Raysis, Tehsil Nadbai, District
         Bharatpur, Rajasthan
2.       Pooja Goyal D/o Hari Om Goyal, Aged About 21 Years,
         R/o Hariom Medical Store, Bus Stand Suroth, Tehsil
         Hindauncity, District Karauli, Rajasthan
3.       Parul Mittal D/o Laxman Prasad Mittal, Aged About 22
         Years, R/o Near Punjab National Bank, Station Road,
         Suroth, Vpo Suroth, Tehsil Hindauncity, District Karauli,
         Rajasthan
4.       Sandeep Kumar S/o Raja Ram, Aged About 26 Years, R/o
         Vpo Tajpur, Tehsil Ateli, District Mahendragarh, Harayana,
         Rajasthan
5.       Rajkumari Singhal D/o Govind Singhal, Aged About 23
         Years, R/o Singhal Kirana Store, Main Market, Suroth,
         Tehsil Hindauncity, District Karauli, Rajasthan
6.       Snehlata D/o Vishal Singh, Aged About 23 Years, R/o City
         Jubli Hall, Kailash Sadan, Dholpur, Rajasthan
7.       Jitendra Kumar Bairwa S/o Modu Lal, Aged About 28
         Years, R/o Village And Post Balkasa, Tehsil Keshoraipatan,
         District Bundi, Rajasthan
8.       Nikil Kumar Sharma S/o Hanuman Sharma, Aged About
         22 Years, R/o Vpo Samidhi, Tehsil Nainwan, District
         Bundi, Rajasthan
9.       Manish Potter S/o Suraj Mal, Aged About 21 Years, R/o
         Vpo Notara Maliyan, Tehsil Digod, District Kota, Rajasthan
10.      Devkee Nandan Nagar S/o Chouthmal Nagar, Aged About
         23 Years, R/o Vpo Kadiyaban, Tehsil Chhabra, District
         Baran, Rajasthan
11.      Pratibha Verma D/o Ramesh Chandra Verma, Aged About
         23 Years, R/o 334-A, R.k. Puram, Kota, Rajasthan
12.      Rahul Kumar Shahu S/o Shiv Narayan Shahu, Aged About
         23 Years, R/o Beejoliya, Bhilwara, Rajasthan
13.      Manoj Sharma S/o Shivdayal Sharma, Aged About 23
         Years, R/o Grameen Police Line, Borkhera, Block-A,
         Quarter No.112, Kota, Rajasthan
14.      Dilip Nagar S/o Balmukund Nagar, Aged About 23 Years,
         R/o Village And Post Dungariya, Tehsil Digod, District
         Kota, Rajasthan
15.      Om Prakash Meena S/o Satya Narayan Meena, Aged
         About 23 Years, R/o Village Meharana, Post Teerath,
         Tehsil Taleri, District Bundi, Rajasthan
16.      Tikam Chand S/o Kanhaiya Lal, Aged About 23 Years, R/o
         Village  Ishwar    Nagar,    Post    Suger Mill, Tehsil
         Keshoraipatan, District Bundi, Rajasthan

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 [2024:RJ-JP:16198]                   (2 of 3)                     [CW-18403/2018]


17.      Jagdish Prasad Rathore S/o Kamlesh Kumar, Aged About
         23 Years, R/o Village Deoli, Post Gehoon Kheri, Tehsil
         Aklera, District Jhalawar, Rajasthan
18.      Hemant Gautam S/o Ram Babu, Aged About 23 Years,
         R/o Sivraj Nagar, Hindoli, Bundi, Rajasthan
19.      Dharmendra Meena S/o Kanhaiya Lal, Aged About 22
         Years, R/o Ward No.03, Rajkiya Prathmik School Ke Pass,
         Tyagi Nagar, Itawa, Kota, Rajasthan
20.      Dilkhush Poter S/o Ram Ratan, Aged About 21 Years, R/o
         Ward No.03, Notara, Maliyan, Takdeerpura Mohalla, Kota,
         Rajasthan
21.      Monika Nagar D/o Narendra Kumar Nagar, Aged About 21
         Years, Dhakad Ka Mohalla, Digod, Kota, Rajasthan
22.      Megha Nagar D/o Gyarsi Lal Nagar, Aged About 22 Years,
         R/o Opp. Police Line, H.no.81, Malviya Nagar, Bundi,
         Rajasthan
23.      Girish Arya S/o Om Prakash Arya, Aged About 22 Years,
         R/o Teacher Colony, Pipalda Road, Itawa, Tehsil Pipalda,
         District Kota, Rajasthan
24.      Lokesh Pareta S/o Harinarayan Pareta, Aged About 22
         Years, R/o Village And Post Genta, Tehsil Pipalda, District
         Kota, Rajasthan
25.      Dikshit Banwal S/o Prahlad Banwal, Aged About 23 Years,
         R/o Power House Ke Samne, Hindoli, District Bundi,
         Rajasthan
26.      Rakesh Khinchi S/o Chandmal Khinchi, Aged About 21
         Years, R/o Makbra Rasta, Mangrol, Baran, Rajasthan
27.      Maneesh Kumar Nagar S/o Chotu Lal Nagar, Aged About
         24 Years, R/o Sarkhandiya, Jhalawar, Rajasthan
28.      Anil Kumar Mehta S/o Janki Lal, Aged About 25 Years, R/o
         Bada Bazaar, Koyla, Baran, Rajasthan
29.      Ramraj Bhanwariya S/o Sampat Ram, Aged About 22
         Years, R/o Village Sogawas, Post Merta, Tehsil Merta City,
         District Nagaur, Rajasthan
30.      Suraj Deshwal S/o Rajendra Singh, Aged About 21 Years,
         R/o Vpo Bhadira, Tehsil Nadbai, District Bharatpur,
         Rajasthan
31.      Kajal Sharma D/o Munesh Chand Sharma, Aged About 23
         Years, R/o Village Lalpur, Post Unch, Tehsil Nadbai,
         District Bharatpur, Rajasthan
32.      Manoj Kumar S/o Prakash Chand, Aged About 21 Years,
         R/o Tehsil Nadbai, District Bharatpur, Rajasthan
33.      Pankaj Kumar Morya S/o Jagdish Prasad Morya, Aged
         About 24 Years, R/o Village Bakhtoopura, Post
         Bahadurpur, Tehsil Bari, District Dholpur, Rajasthan
                                                                 ----Petitioners
                                    Versus

                     (Downloaded on 19/04/2024 at 09:07:56 PM)
                                    [2024:RJ-JP:16198]                   (3 of 3)                       [CW-18403/2018]


                                    1.       State Of Rajasthan, Through Principal Education
                                             Secretary, Govt. Of Rajasthan, Secretariat, Jaipur
                                    2.       The Director, Primary Education, Rajasthan, Bikaner
                                                                                                    ----Respondents

For Petitioner(s) : Mr. Ram Pratap Saini Mr. Aamir Khan For Respondent(s) : Mr. Vigyan Shah, AAG with Mr. Pulkit Bhardwaj

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

05/04/2024

Counsel for the petitioners submits that the petitioners seeks

permission to withdraw the present writ petition.

In view of the prayer made by counsel for the petitioners,

the present writ petition is dismissed as withdrawn.

Since the main petition has been dismissed as withdrawn,

all other pending application/s, if any, also stands dismissed.

(GANESH RAM MEENA),J

DIVYA SAINI /64

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