Mahesh Kumar Sain vs State Of Raj And Ors (2024:Rj-Jp:16197)
2024 Latest Caselaw 2567 Raj/2

Rajasthan High Court

Mahesh Kumar Sain vs State Of Raj And Ors (2024:Rj-Jp:16197) on 5 April, 2024

Author: Ganesh Ram Meena

Bench: Ganesh Ram Meena

                                   [2024:RJ-JP:16197]

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                     S.B. Civil Writ Petition No. 14891/2017

                                    Mahesh Kumar Sain S/o Kajod Mal Sain, R/o House No. 149,
                                    Gayatri Nagar, Agra Road, District Dausa, Rajasthan.
                                                                                                            ----Petitioner
                                                                            Versus
                                    1.       State      Of     Rajasthan          Through         Its    Secretary-Cum-
                                             Commissioner, Panchayati Raj, Rajasthan, Jaipur.
                                    2.       The Chief Executive Officer-Cum- Additional Examination
                                             Controller, Zila Parishad, Karauli.
                                    3.       The Block Development Officer, Karauli.
                                                                                                         ----Respondents

For Petitioner(s) : Mr. Ram Pratap Saini Mr. Aamir Khan For Respondent(s) : Mr. Vigyan Shah, AAG with Mr. Pulkit Bhardwaj

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

05/04/2024

Counsel for the petitioner submits that the petitioner seeks

permission to withdraw the present writ petition.

In view of the prayer made by counsel for the petitioner, the

present writ petition is dismissed as withdrawn.

Since the main petition has been dismissed as withdrawn,

all other pending application/s, if any, also stands dismissed.

(GANESH RAM MEENA),J

DIVYA SAINI /57

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