Ashok Kumar Yogi S/O Puranmal Jogi vs State Of Rajasthan (2024:Rj-Jp:16193)
2024 Latest Caselaw 2552 Raj/2

Rajasthan High Court

Ashok Kumar Yogi S/O Puranmal Jogi vs State Of Rajasthan (2024:Rj-Jp:16193) on 5 April, 2024

Author: Ganesh Ram Meena

Bench: Ganesh Ram Meena

[2024:RJ-JP:16193]

        HIGH COURT OF JUDICATURE FOR RAJASTHAN
                    BENCH AT JAIPUR

                 S.B. Civil Writ Petition No. 3056/2022

1.     Ashok Kumar Yogi S/o Puranmal Jogi, Aged About 40 Years,
       Resident Of Village Leela Mandha Post Bassi Jogiyan, Tehsil
       Thanagazi District Alwar.
2.     Babulal Kumhar @ Babulal Prajapat S/o Shri Girraj Prasad,
       Aged About 32 Years, Resident Of Village Thumarela, Post
       Bader, Tehsil Laxmangarh District Alwar.
3.     Satish Chand Jangid S/o Shri Murarilal Jangid, Aged About
       34 Years, Resident Of Village Maharajpura Tehsil Malakheda
       District Alwar (Rajasthan)
                                                                   ----Petitioners
                                    Versus
1.     State Of Rajasthan, Through Principal Secretary,
       Department Of Medical And Health, Government Of
       Rajasthan, Secretariat, Jaipur.
2.     Director, Rajasthan State Aids Control Society, Directorate
       Of Medical Health And Family Welfare Services, Swasthy
       Bhawan Tilak Marg C- Scheme, Jaipur.
3.     Rajasthan State Tuberculosis Control Society, Through Its
       Director Of National Tuberculosis Control Society Program,
       Room No. 105, Directorate Of Medical Health And Family
       Welfare Services, Swasthy Bhawan Tilak Marg C- Scheme
       Jaipur.
4.     National Tuberculosis Control Society Program, District
       Alwar Through Its Member Secretary, T.b. Hospital Near
       Bijli Ghar Circle Alwar
5.     Chief Medical And Health Officer Alwar, Office Of The Chief
       Medical And Health Officer General Hospital, Near Bijli
       Ghar, Circle Alwar ( Rajasthan)
6.     Senior Medical And Health Officer, In Charge Of Community
       Health Center, Office Of The Senior Medical And Health
       Officer Thanagazi, District Alwar (Rajasthan)
7.     Chief Executive Officer, Nagar Palika, Thanagazi Alwar
       (Rajasthan)
                                                                 ----Respondents

For Petitioner(s) : Mr. Prakash Chand Thakuriya Mr. Lovendra Singh Shekhawat For Respondent(s) : Dr. Vivek Tyagi

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

[2024:RJ-JP:16193] (2 of 2) [CW-3056/2022]

05/04/2024

Counsel for the petitioners submits that the petitioners seeks

permission to withdraw the present writ petition.

In view of the prayer made by counsel for the petitioners,

the present writ petition is dismissed as withdrawn.

Since the main petition has been dismissed as withdrawn,

all other pending application/s, if any, also stands dismissed.

(GANESH RAM MEENA),J

DIVYA SAINI /71

Powered by TCPDF (www.tcpdf.org)