Sagar Sharma Andors vs Lakshman Singh Khokhar ...
2024 Latest Caselaw 2503 Raj/2

Rajasthan High Court

Sagar Sharma Andors vs Lakshman Singh Khokhar ... on 4 April, 2024

Author: Mahendar Kumar Goyal

Bench: Mahendar Kumar Goyal

                                   [2024:RJ-JP:15947]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                     S.B. Civil Writ Petition No. 10136/2016

                                    1.      Sagar Sharma S/o Shri Radhey Shyam Sharma, aged
                                            about 51 years, R/o 95 A, Vaishali Nagar Jaipur Presently
                                            Plot No. 151 A, Ganga Sagar Scheme, Sirsi Road, Jaipur
                                    2.      Saroj Sharma W/o Shri Ramavtar Sharma, aged about 46
                                            years, R/o 54 A, Shyam Nagar, Jhotwara, Jaipur And Shop
                                            No. 6, Shyam Store, Triveni Tower, Plot No. 1, Officers
                                            Campus Extension, Sirsi Road, Jaipur
                                    3.      Indu Bala W/o Budhiprakash Nowal aged about 45 years,
                                            R/o Plot No. 151 A, Ganga Sagar Scheme, Sirsi Road,
                                            Jaipur
                                                                                        ----Petitioners-Defendants
                                                                         Versus
                                    Lakshman Singh Khokhar S/o Shri Nanuram Khokhar, aged
                                    about years R/o Plot No. 1, Officers Campus Extension, Triveni
                                    Tower, Sirsi Road, Jaipur
                                                                                            ----Respondent-Plaintiff

For Petitioner(s) : Mr. Sanjay Mishra For Respondent(s) : Mr. Ajay Poonia

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

04/04/2024

Learned counsel for the petitioners submits that this civil writ

petition is rendered infructuous.

The civil writ petition is dismissed accordingly. Pending

application(s), if any, also stands disposed of.

(MAHENDAR KUMAR GOYAL),J

Manish/324

Powered by TCPDF (www.tcpdf.org)