Madhusudan Agarwal Anr vs Addi District Judge And Ors ...
2024 Latest Caselaw 2498 Raj/2

Rajasthan High Court

Madhusudan Agarwal Anr vs Addi District Judge And Ors ... on 4 April, 2024

Author: Mahendar Kumar Goyal

Bench: Mahendar Kumar Goyal

[2024:RJ-JP:15938]

         HIGH COURT OF JUDICATURE FOR RAJASTHAN
                     BENCH AT JAIPUR

                 S.B. Civil Writ Petition No. 19863/2013

1. Atul Jain S/o Shri K.M. Jain, aged 45 years, resident of A-6,
Triveni Sardar Patel Marg, C-Scheme, Jaipur at present residing
behind portion of H.No. D-167, Jagraj Marg, Bapu Nagar, Jaipur
2. Smt. Meenal Jain W/o Shri Atul Jain, resident of A-6, Triveni
Sardar Patel Marg, C-Scheme, Jaipur at present residing behind
portion of H.No. D-167, Jagraj Marg, Bapu Nagar, Jaipur.
3. Dr. Ramesh Chand Sharma S/o late Shri Radhey Shyam
Sharma, resident of Vikas Path, Nagar Nigam Road, Sanganer,
Jaipur
                                                                    ----Petitioners
                                     Versus
1. Additional District Judge No.2, Jaipur Metropolitan City, Jaipur.
2. Additional Civil Judge (J.D.) No.2, Jaipur City, Jaipur
3. Madhusudan Agrawal S/o Late Shri Ramswaroop Agrawal,
aged about 52 years, R/o D-167, Jagraj Marg, Bapu Nagar,
Jaipur
4. Smt. Pushpa Agrawal W/o Shri Madhusudan Agrawal, D-167,
Jagraj Marg, Bapu Nagar, Jaipur
                                                                  ----Respondents

Connected With S.B. Civil Writ Petition No. 21109/2012

1. Madhusudan Agrawal S/o Late Shri Ramswaroop Agrawal, aged about 52 years, R/o D-167, Jagraj Marg, Bapu Nagar, Jaipur

2. Smt. Pushpa Agrawal W/o Shri Madhusudan Agrawal, resident of D-167, Jagraj Marg, Bapu Nagar, Jaipur

----Plaintiffs/Petitioners Versus

1. Additional District Judge No.2, Jaipur Metropolitan City, Jaipur.

2. Additional Civil Judge (J.D.) No.2, Jaipur City, Jaipur

3. Atul Kumar Jain S/o Shri K.M. Jain, resident of A-6, Triveni Sardar Patel Marg, C-Scheme, Jaipur at present residing behind portion of H.No. D-167, Jagraj Marg, Bapu Nagar, Jaipur

4. Smt. Meenal Jain W/o Shri Atul Kumar Jain, resident of A-6, Triveni Sardar Patel Marg, C-Scheme, Jaipur at present residing behind portion of H.No. D-167, Jagraj Marg, Bapu Nagar, Jaipur.

[2024:RJ-JP:15938] (2 of 2) [CW-19863/2013]

5. Dr. Ramesh Chand Sharma S/o late Shri Radhey Shyam Sharma, resident of Vikas Path, Nagar Nigam Road, Sanganer, Jaipur

----Defendants/Respondents

For Petitioner(s) : Mr. J.P. Sharma For Respondent(s) : Mr. L.L. Gupta

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

04/04/2024

After arguing for some time, learned counsels for the

respective parties do not press these writ petitions. They,

however, submit that since, the suit is pending since the year

2008, the learned trial Court may be directed for its expeditious

disposal.

In view thereof, these writ petitions are dismissed as not

pressed. Pending application(s), if any, also stands disposed of.

However, looking to the life of the suit, the learned trial Court is

requested for its expeditious disposal.

(MAHENDAR KUMAR GOYAL),J

Manish/62-63

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