Monika Sharma vs State Medicaland And Healthanr ...
2024 Latest Caselaw 2450 Raj/2

Rajasthan High Court

Monika Sharma vs State Medicaland And Healthanr ... on 3 April, 2024

Author: Ganesh Ram Meena

Bench: Ganesh Ram Meena

                                   [2024:RJ-JP:15685]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                 S.B. Civil Writ Petition No. 12044/2013

                                   Monika Sharma D/o Shri Krishna Kumar Sharma, 26, Ratnapuri
                                   Ajmer Road, Jaipur
                                                                                                              ----Petitioner
                                                                            Versus
                                   1.       State       Of     Rajasthan          Through          Secretary      To    The
                                            Government, Medical And Health Department, Rajasthan
                                            Secretariat, Jaipur
                                   2.       The Director, Medical And Health Services, Rajasthan,
                                            Jaipur
                                                                                                         ----Respondents

For Petitioner(s) : Ms. Sanju Saini for Mr. Rajendra Prasad Sharma For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

03/04/2024

Counsel appearing for the petitioner submits that the

petitioner seeks permission to withdraw the present writ petition.

Permission as sought for is allowed.

Accordingly, the present writ petition is dismissed as

withdrawn.

Since the main petition has been dismissed as withdrawn, all

other pending application/s, if any, also stands dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA /378

Powered by TCPDF (www.tcpdf.org)