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Dr Hajari Lal Saini And Ors vs State Medical And Health Edu Ors ...
2024 Latest Caselaw 2429 Raj/2

Citation : 2024 Latest Caselaw 2429 Raj/2
Judgement Date : 3 April, 2024

Rajasthan High Court

Dr Hajari Lal Saini And Ors vs State Medical And Health Edu Ors ... on 3 April, 2024

Author: Ganesh Ram Meena

Bench: Ganesh Ram Meena

[2024:RJ-JP:15683]

        HIGH COURT OF JUDICATURE FOR RAJASTHAN
                    BENCH AT JAIPUR

               S.B. Civil Writ Petition No. 18991/2017

1.       Dr. Hajari Lal Saini S/o Shri Harchand Ram, Resident Of
         Babai Khetri District Jhunjhunu.
2.       Dr.    Ravindra        Pal     S/o       Manohar        Singh,      R/o    80-B,
         Bapunagar, Pali, Raj.
3.       Dr. Adil Aziz S/o Mr. Ajij Ali Jaidi, R/o D-42, Ramnagar,
         Shastrinagar, Jaipur.
4.       Dr. Abhishek Sharma S/o Sh. Satish Kumar Sharma, R/o
         A-632, Vidhyut Nagar, Ajmer Road, Jaipur.
                                                                          ----Petitioners
                                         Versus
1.       State       Of     Rajasthan          Through         Principal      Secretary,
         Department Of Medical Education, Government Of Raja,
         Secretariat, Jaipur.
2.       Director, Medical Education, Chikitsa Shiksha Bhawan,
         Govind Marg, Jaipur.
3.       Rajasthan         Public      Service        Commission           Through     Its
         Secretary, Ghoogra Ghati, Ajmer.
4.       Dr. Mahesh Kumar Yadav, Through Director, Medical
         Education, Chikitsa Shiksha Bhawan, Govind Marg, Jaipur.
5.       Dr. Sunil Kumar Gothwal, Through Director, Medical
         Education, Chikitsa Shiksha Bhawan, Govind Marg, Jaipur.
6.       Dr. Suresh Kumar Yadav, Through Director, Medical
         Education, Chikitsa Shiksha Bhawan, Govind Marg, Jaipur.
7.       Dr. Ramesh Chandra, Through Medical Education Chikitsa
         Shiksha Bhawan, Govind Marg, Jaipur.
8.       Dr. Mohhd. Rafeek, Through Medical Education Chikitsa
         Shiksha Bhawan, Govind Marg, Jaipur.
9.       Dr. Anil Sankhla, Through Director, Medical Education,
         Chikitsa Shiksha Bhawan, Govind Marg, Jaipur.
10.      Dr Rajendra Kumar Kasana, Through Director, Medical
         Education, Chikitsa Shiksha Bhawan, Govind Marg, Jaipur.
11.      Dr.    Manoj       Kumar         Mali,     Through           Director,    Medical
         Education, Chikitsa Shiksha Bhawan, Govind Marg, Jaipur.

                                                                        ----Respondents

[2024:RJ-JP:15683] (2 of 2) [CW-18991/2017]

For Petitioner(s) : Mr. Aamir Khan For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

03/04/2024

Counsel for the petitioners submits that the petitioner seeks

permission to withdraw the present writ petition.

Permission as sought for is allowed.

Accordingly, the present writ petition is dismissed as

withdrawn.

Since the main petition has been dismissed as withdrawn, all

other pending application/s, if any, also stands dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA /126

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