Citation : 2024 Latest Caselaw 2426 Raj/2
Judgement Date : 3 April, 2024
[2024:RJ-JP:15681]
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No. 9453/2014
1. Jitendra Kumar Bairwa S/o Girdhari Lal Bairwa, aged about
40 years, R/o Village & Post Raini, Tehsil Raini, District
Alwar.
2. Praveen Jain S/o Mahesh Chand Jain, aged about 35 years,
R/ C-37, Karmchari Colony, Alwar.
3. Umesh Kumar S/o Shri Samay Singh, aged about 31 years,
R/o Village Norangabad, Post Shahbad, Tehsil Tijara,
District Alwar.
4. Sanjeev Pancholi S/o Kailash Chand Sharma, aged about
37 years, R/o 112, Scheme No.12, Nehru Nagar, Behind
Old Sadar Thana, Alwar.
5. Mahendra Singh S/o Dhanna Ram, aged about 28 years,
R/o Village Piplana, Post Hamirka, Tehsil Tijara, District
Alwar
6. Vikram Kumar Saini S/o Sukhram Saini, aged about 26
years, R/o Village Dhani Naya Kuan, Post Rampur, Tehsil
Bansur District Alwar
7. Rakesh Kumar Meena S/o Hariram Meena, aged about 35
years, R/o Village Ghosinga, Post Jharkai, Tehsil Nadbai,
District Bharatpur.
8. Chiranji Lal Meena S/o Nahar Singh Meena, aged about 43
years, R/o Village & Post Prithvipura, Tehsil Malakhera,
District Alwar.
----Petitioners
Versus
1. The Sate of Rajasthan through its Principal Education
Secretary, Government Secretariat, Jaipur, Rajasthan.
2. The Director, Secondary Education, Bikaner.
3. The State Project Director, Rajasthan Secondary Education
Council, Jaipur.
4. The Additional District Project Co-ordinator, Rajasthan
Secondary Education Council, Alwar.
5. The Additional District Project Co-ordinator, Rajasthan
Secondary Education Council, Rajsamand.
6. The District Education Officer, Secondary, Alwar.
7. The District Education Officer, Secondary, Rajsamand.
----Respondents
Connected With S.B. Civil Writ Petition No. 10136/2014
1. Jitendra Kumar Bairwa S/o Girdhari Lal Bairwa, aged about 40 years, R/o Village & Post Raini, Tehsil Raini, District Alwar.
2. Praveen Jain S/o Mahesh Chand Jain, aged about 35 years, R/ C-37, Karmchari Colony, Alwar.
3. Umesh Kumar S/o Shri Samay Singh, aged about 31 years, R/o Village Norangabad, Post Shahbad, Tehsil Tijara,
[2024:RJ-JP:15681] (2 of 3) [CW-9453/2014]
District Alwar.
4. Sanjeev Pancholi S/o Kailash Chand Sharma, aged about 37 years, R/o 112, Scheme No.12, Nehru Nagar, Behind Old Sadar Thana, Alwar.
5. Mahendra Singh S/o Dhanna Ram, aged about 28 years, R/o Village Piplana, Post Hamirka, Tehsil Tijara, District Alwar
6. Vikram Kumar Saini S/o Sukhram Saini, aged about 26 years, R/o Village Dhani Naya Kuan, Post Rampur, Tehsil Bansur District Alwar
7. Rakesh Kumar Meena S/o Hariram Meena, aged about 35 years, R/o Village Ghosinga, Post Jharkai, Tehsil Nadbai, District Bharatpur.
8. Chiranji Lal Meena S/o Nahar Singh Meena, aged about 43 years, R/o Village & Post Prithvipura, Tehsil Malakhera, District Alwar.
----Petitioners Versus
1. The Sate of Rajasthan through its Principal Education Secretary, Government Secretariat, Jaipur, Rajasthan.
2. The Director, Secondary Education, Bikaner.
3. The State Project Director, Rajasthan Secondary Education Council, Jaipur.
4. The Additional District Project Co-ordinator, Rajasthan Secondary Education Council, Alwar.
5. The Additional District Project Co-ordinator, Rajasthan Secondary Education Council, Rajsamand.
6. The District Education Officer, Secondary, Alwar.
7. The District Education Officer, Secondary, Rajsamand.
----Respondents
For Petitioner(s) : Mr. Aamir Khan
For Respondent(s) :
HON'BLE MR. JUSTICE GANESH RAM MEENA
Judgment / Order
03/04/2024
Counsel appearing for the petitioners submits that the
petitioners seek permission to withdraw these present writ
petitions.
Permission as sought for is allowed.
[2024:RJ-JP:15681] (3 of 3) [CW-9453/2014]
Accordingly, these present writ petitions are dismissed as
withdrawn.
Since the main petitions have been dismissed as withdrawn,
the stay application/s and all pending application/s, if any, also
stand dismissed.
Registry is directed to place a copy of this order in connected
file.
(GANESH RAM MEENA),J
ARTI SHARMA /122-123
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