Citation : 2023 Latest Caselaw 7251 Raj
Judgement Date : 14 September, 2023
[2023:RJ-JD:29735]
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Misc(Pet.) No. 4989/2023
Naresh Kumar S/o Shri Shaitana Ram, Aged About 35 Years, R/o Teja Nagar, Jhalamand, P.s. Kudi Bhagtansani, District Jodhpur.
----Petitioner Versus
1. State Of Rajasthan, Through Pp
2. Shri Riyafat Ali S/o Kasam Ali, R/o 111 Gandhi Colony Bhagat Ki Kohothi, P.s. Bhagat Ki Kothi, Jodhpur.
----Respondents
For Petitioner(s) : Mr. Kalu Ram Bhati For Respondent(s) : Mr. Laxman Solanki, PP
HON'BLE MR. JUSTICE YOGENDRA KUMAR PUROHIT
Judgment
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(YOGENDRA KUMAR PUROHIT),J 325-SN LOHRA/-
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