Mahendra S/O Shri Ramla vs Rajesh S/O Shri Tularam ...
2023 Latest Caselaw 5355 Raj/2

                                   [2023:RJ-JP:25139]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                    S.B. Civil Revision Petition No. 194/2023

                                   1.          Mahendra S/o Shri Ramla, Aged About 57 Years,
                                   2.          Smt. Veero W/o Shri Mahendra, Aged About 52 Years,
                                               Bothe are R/o         Village Ludhwai, Tehsil           And District
                                               Bharatpur
                                                                         ----Petitioners/Defendant No.2 and 3
                                                                          Versus
                                   1.          Rajesh S/o Shri Tularam, Aged About 34 Years, R/o
                                               Village Ludhwai, Tehsil And District Bharatpur
                                                                                             ----Respondent/Plaintiff

2. Tularam S/o Bhupat Singh, Aged About 67 Years, R/o House No. A-860, Govind Nagar, Mathura (Up)

----Proforma Respondent/Defendant No.1

For Petitioner(s) : Mr. B.R. Rana with Mr. Himmat Singh Bikarwar For Respondent(s) :

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

26/09/2023

Learned counsel for the petitioners wants to withdraw this

revision petition.

The revision petition is dismissed accordingly.

(MAHENDAR KUMAR GOYAL),J

Sudha/359

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