Porola Sake Son Of Shri Mohammed ... vs State Of Rajasthan ...
2023 Latest Caselaw 5348 Raj/2

                                   [2023:RJ-JP:25080]

                                   HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                               BENCH AT JAIPUR

                                          S.B. Criminal Miscellaneous (Petition) No.
                                                               5950/2022

                                   Porola Sake Son Of Shri Mohammed Suleman,
                                   Resident Of E-Block, Kacchi Basti, Narayan Vihar,
                                   Mansarover, Jaipur (Raj).
                                                                                            ----Petitioner
                                                                   Versus
                                   1.     State Of Rajasthan, Through P.p.
                                   2.     The Director General Of Police, Rajasthan.
                                   3.     The Superintendent Of Police, Jaipur South
                                          District Jaipur (Raj).
                                   4.     Station        House         Officer,        Police     Station
                                          Mansarover, District Jaipur (Raj).
                                                                                      ----Respondents

For Petitioner(s) : Mr. Rahul Agrawal, Adv.

                                   For                      : Mr. Bhawani Shanker Sharma,
                                   Respondent(s)              P.P.

HON'BLE MR. JUSTICE UMA SHANKER VYAS Judgment / Order

26/09/2023

Learned counsel for the petitioner prays for

withdrawal of this criminal misc. petition.

In view of above, the criminal misc. petition is

dismissed as withdrawn.

(UMA SHANKER VYAS),J

DANISH USMANI /719

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