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Vishnu Kumar S/O Shri Om Prakash ... vs Mandir Shri Raghunath Ji Maharaj ...
2023 Latest Caselaw 5337 Raj/2

Citation : 2023 Latest Caselaw 5337 Raj/2
Judgement Date : 26 September, 2023

Rajasthan High Court
Vishnu Kumar S/O Shri Om Prakash ... vs Mandir Shri Raghunath Ji Maharaj ... on 26 September, 2023
Bench: Ganesh Ram Meena
                                   [2023:RJ-JP:24936]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                  S.B. Civil Writ Petition No. 3479/2020

                                   Vishnu Kumar S/o Shri Om Prakash Agarwal, Aged About 48
                                   Years, R/o Kanni Gurjar Chouraha, Bharatpur, Rajasthan.
                                                                                                             ----Petitioner
                                                                              Versus
                                   Mandir Shri Raghunath Ji Maharaj Trust, Goalbagh Road,
                                   Through Its President Deepak Tomar S/o Kartar Tomar, Resident
                                   Of Goalbagh Road, Bharatpur, Rajasthan.
                                                                                                           ----Respondent

For Petitioner(s) : Mr. Vikash Kabra For Respondent(s) : Mr. Kartar Singh Faujdar

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

26/09/2023

Counsel for the petitioner submits that the present writ

petition has become infructuous.

In view of the statements made by counsel for the petitioner,

the present writ petition is dismissed as having become

infructuous.

Since the main petition has been dismissed, all other

pending application/s, if any, also stands dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA /33

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