Kanta Arora vs Shyam Lal Juneja ...
2023 Latest Caselaw 5216 Raj/2

                                   [2023:RJ-JP:24255]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                 S.B. Civil Contempt Petition No. 1319/2012

                                                                              In

                                                        S.B. Civil First Appeal No.89/2012

                                    Kanta Arora W/o Sh T R Juneja, R/o E-150, Amba Bari, Jaipur
                                                                                            ----Petitioner/Defendant
                                                                          Versus
                                    Shayam Lal Juneja S/o Lt Sh Uttam Chand, Juneja R/o E-150,
                                    Amba Bari, Jaipur
                                                                                              ----Contemnor/Plaintiff


                                   For Petitioner(s)            :     Mr. Manish Sharma
                                   For Respondent(s)            :     Mr. Nishant Vyas

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

21/09/2023

Learned counsel for the petitioner submits that on account of

death of the contemnor on 07.12.2022, this contempt petition is

rendered infructuous.

The contempt petition is dismissed accordingly.

The notices are discharged.

(MAHENDAR KUMAR GOYAL),J

Manish/20

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