Rajesh Kumar Gurjar vs Jai Narain Vyas Univ And Anr ...
2023 Latest Caselaw 5208 Raj/2

                                   [2023:RJ-JP:24190]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                  S.B. Civil Writ Petition No. 1262/2011

                                   Rajesh Kumar Gurjar S/o Shri Jai Singh Gurjar, aged about 21
                                   years, R/o Village Nimali Dhani Khatana Post Kowla District
                                   Dausa.
                                                                                                      ----Petitioner
                                                                       Versus
                                       1. Jai Narain Vyas University, Jodhpur through Co-Ordinator
                                          PTET-2010.
                                       2. The Principal, Sanjeevan College of Teaching Education,
                                          Behind Kal Petrol Pump, Jaipur-Agra Highway Dausa.
                                                                                                    ----Respondent

For Petitioner(s) : Mr. Jai Raj Tantia For Respondent(s) : Mr. Sunil Kumar Jain

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

21/09/2023

Counsel for the petitioner submits that he pleads no

instruction in the matter from his client.

In view of the statements made by counsel for the petitioner,

the present writ petition is dismissed for non-prosecution.

Since the main petition has been dismissed, all other

pending application/s, if any, also stands dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA /270

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