Sardaar Mal S/O Sawal Ram vs State Of Rajasthan ...
2023 Latest Caselaw 5077 Raj/2

                                   [2023:RJ-JP:23796]

                                   HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                               BENCH AT JAIPUR

                                          S.B. Criminal Miscellaneous (Petition) No.
                                                               2250/2022

                                   Sardaar Mal S/o Sawal Ram, Aged About 61 Years,
                                   R/o Napawali, Tehsil Neem Ka Thana, District Sikar.
                                                                                            ----Petitioner
                                                                   Versus
                                   1.     State Of Rajasthan, Through P.p.
                                   2.     Superintendent Of Police, District Sikar.
                                   3.     S.h.o Of Police Station Sadar Neem Ka Thana,
                                          District Sikar.
                                                                                      ----Respondents

For Petitioner(s) : None For : Mr. M.K. Sheoran, P.P. Respondent(s)

HON'BLE MR. JUSTICE UMA SHANKER VYAS

Judgment / Order

18/09/2023

No one was present on behalf of the petitioner

even in second call.

In view of above, the criminal misc. petition is

dismissed in default.

(UMA SHANKER VYAS),J

DANISH USMANI /711

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