Dinesh Saini vs J D A And Anr (2023:Rj-Jp:23106)
2023 Latest Caselaw 4972 Raj/2

                                   [2023:RJ-JP:23106]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                 S.B. Civil Writ Petition No. 20919/2017

                                   Dinesh Saini S/o Shri Shyam Lal Ji Saini, R/o Budh Vihar,
                                   Ramnagaria, Jagatpura, Jaipur Raj.
                                                                                                         ----Petitioner
                                                                       Versus
                                   1.       Jaipur Development Authority Jaipur Rajasthan Through
                                            Its Commissioner.
                                   2.       Shri Kamal Dua, Builder And Owner Of Plot No. 11 And
                                            12, Shiv Shakti Nagar, Ramnagariya Jagatpura, Jaipur
                                            Rajasthan
                                                                                                    ----Respondents

For Petitioner(s) : Ms. Jyoti Mishra for Mr. Rajesh Mootha For Respondent(s) : Mr. Sameer V S Bodaya Ms. Anamika Arora Mr.AmitTanwani Mr.Jai Lodha

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

15/09/2023

Counsel for the petitioner seeks permission to withdraw the

present writ petition.

Permission as sought for is allowed.

Accordingly, the present writ petition is dismissed as

withdrawn.

Since the main petition has been dismissed as withdrawn,

all other pending application/s, if any, also stands dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA /182

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