Banshidhar vs Shriram And Ors ...
2023 Latest Caselaw 4971 Raj/2

                                   [2023:RJ-JP:23297]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                   S.B. Civil Writ Petition No. 4829/2018

                                   Banshidhar Son Of Chotturam, aged about 64 years Resident Of
                                   Dhani Malyan, Village Jharli, Tehsil Srimadhopur, District Sikar
                                   Raj..
                                                                                                        ----Petitioner
                                                                        Versus
                                   1.       Shriram S/o Shri Bidduram, Resident Of Village Kardaka,
                                            Tehsil Srimadhopur, District Sikar Raj.
                                   2.       Patwari, Village Jharli, Tehsil Srimadhopur, District Sikar
                                            Raj..
                                   3.       Land Holder Through Tehsildar, Srimadhopur, Dist. Sikar
                                            Raj.
                                   4.       Deputy Registrar, Srimadhopur, Dist. Sikar Raj.
                                   5.       Sub-Divisional Officer, Srimadhopur, Dist. Sikar Raj.
                                                                                                     ----Respondents

For Petitioner(s) : Mr. Deepak Sharma For Respondent(s) : Mr. Atar Singh

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

15/09/2023

Counsel for the petitioner submits that he pleads no

instruction in the matter from his client.

In view of the statements made by counsel for the petitioner,

the present writ petition is dismissed for non-prosecution.

Since the main petition has been dismissed, the stay

application and all other pending application/s, if any, also stands

dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA /258

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