Hemant @ B.N. S/O Shri Brijlal vs State Of Rajasthan ...
2023 Latest Caselaw 4654 Raj/2

                                   [2023:RJ-JP:21332]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                     S.B. Criminal Miscellaneous 2nd Bail Application No. 7376/2023

                                    Hemant @ B.N. S/o Shri Brijlal, R/o Motipura, Police Station
                                    Sadar, Gangapurcity, District Sawai Madhopur, Raj.
                                                                                            ----Accused-Petitioner
                                                                       Versus
                                    State Of Rajasthan, through PP
                                                                                                    ----Respondent

For Petitioner(s) : Mr. Rajendra Singh with Ms. Neetika Bhargava For Respondent(s) : Mr. Imran Khan, P.P.

Mr. Jaideep Singh

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

06/09/2023

After arguing for some time and failing to satisfy this Court

as to maintainability of the second bail application, learned

counsel for the petitioner wants to withdraw this second bail

application.

The second bail application is dismissed accordingly.

(MAHENDAR KUMAR GOYAL),J

Manish/112

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