Sohan Lal Verma S/O. Shri Baxi Ram ... vs Shri Raj Hans Upadhyay ...
2023 Latest Caselaw 4624 Raj/2

                                   [2023:RJ-JP:21539]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                               S.B. Civil Miscellaneous Application No. 106/2019
                                                                               In
                                                  S.B. Civil Contempt Petition No.1592/2018
                                                                               In
                                                        S.B. Civil Writ Petition No.7989/2018

                                   Sohan Lal Verma S/o. Shri Baxi Ram Verma, Aged About 63
                                   Years, R/o. Plot No. 61, 62, Bajrang Vihar Colony, Jaitpura, Tehsil
                                   Chomu, District Jaipur, Retired As Assistant Administrative
                                   Officer, Vaishali Nagar Depot, Rsrtc, Jaipur.
                                                                                                        ----Petitioner
                                                                           Versus
                                   1.          Shri Raj Hans Upadhyay, The Chairman, Rajasthan State
                                               Road Transport Corporation, Parivahan Marg, Jaipur.
                                   2.          Shri Raj Hans Upadhyay, The Managing Director,
                                               Rajasthan State Road Transport Corporation, Parivahan
                                               Marg, Jaipur.
                                   3.          Shri Banwari Lal Meena, The Chief Manager, Rsrtc,
                                               Vaishali Nagar Depot, Jaipur.
                                                                                      ----Respondents-Contemnors

For Petitioner(s) : Mr. Jeetendra Kumar Sharma For Respondent(s) : Mr. Om Prakash Sheoran

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

06/09/2023

Learned counsel for the applicant wants to withdraw this civil

miscellaneous application.

The civil miscellaneous application is dismissed accordingly.

(MAHENDAR KUMAR GOYAL),J

Manish138

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