Citation : 2023 Latest Caselaw 8485 Raj
Judgement Date : 13 October, 2023
[2023:RJ-JD:35100]
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 16289/2023
1. Rameshwar Lal Jat S/o Ladu Lal Jat, Aged About 51 Years, R/o Village And Post Jalampura, Tehsil Hurda, District Bhilwara. At Present Posted At Govt. Primary School Bhilon Ka Khera, Block Hurda, District Bhilwara (Raj.).
2. Gheesu Lal Choudhary S/o Jamana Lal Choudhary, Aged About 48 Years, R/o Village Gopalpura, Post Tonkerwar, Via Rupaheli Kalan, Tehsil Hurda, District Bhilwara. At Present Posted At Govt. Primary School Nanga Ji Ka Khera, Block Hurda, District Bhilwara (Raj.).
3. Badri Nath Rawal S/o Sarwan Nath Rawal, Aged About 46 Years, R/o Aasan Mohalla, Village And Post Kanwliyas, Via Rupaheli, Tehsil Hurda, District Bhilwara. At Present Posted At Govt. Upper Primary School Gopalpura, Block Hurda, District Bhilwara (Raj.).
4. Lalita Pareek S/o Kedar Lal Pareek, Aged About 56 Years, R/o Village And Post Bijainagar, Tehsil Masuda, District Ajmer. At Present Posted At Govt. Balika Upper Primary School Tasvariya, Block Hurda, District Bhilwara (Raj.).
5. Rajendra Kumar Sharma S/o Om Prakash Sharma, Aged About 40 Years, R/o Village Amartiya Post Baratiya, Via Rupaheli Kala, Tehsil Hurda, District Bhilwara. At Present Posted At Govt. Upper Primary School Urja Ka Khera (Barantiya), Block Hurda, District Bhilwara (Raj.).
6. Shamsudeen Rangrej S/o Kamarudeen Rangrej, Aged About 47 Years, R/o Village Bherukhera I. Post Agooba, Tehsil Hurda, District Bhilwara. At Present Posted At Govt. Upper Primary School Laxmipura, Block Hurda, District Bhilwara (Raj.).
7. Chhagan Lal Jat S/o Mishri Lal Jat, Aged About 54 Years, R/o Village And Post Antali, Tehsil Aasiral, District Bhilwara. At Present Posted At Govt. Upper Primary School Rabarion Ki Dhani, Block Hurda, District Bhilwara (Raj.).
8. Kamlesh Joshi W/o Gopal Joshi, Aged About 56 Years, R/o Mahesh Colony 1St Gulabpura, Tehsil Hurda, District Bhilwara. At Present Posted At Govt. Balika Upper Primary School Dantra, Block Hurda, District Bhilwara (Raj.).
[2023:RJ-JD:35100] (2 of 8) [CW-16289/2023]
9. Gopal Lal Joshi S/o Sohan Lal Joshi, Aged About 48 Years, R/o Village And Post Gagera, Tehsil Hurda, District Bhilwara. At Present Posted At Govt. Primary School Rabarion Ki Dhani Gagera, Via Gulabpura, Block Hurda, District Bhilwara (Raj.).
10. Sunita Yadav W/o Rakesh Kumar Yadav, Aged About 51 Years, R/o Pratap Medicos, Bus Stand Hurda, Via Gulabpura, District Bhilwara. At Present Posted At Govt. Upper Primary School Bawlo Ka Khera, Block Hurda, District Bhilwara (Raj.).
11. Hansa Kanwar Solanki W/o Shankar Singh, Aged About 46 Years, R/o Juna Gulabpura Near Water Tank Gulabpura, District Bhilwara. At Present Posted At Govt. Upper Primary School Bawlo Ka Khera, Block Hurda, District Bhilwara (Raj.).
12. Chandra Kanwar W/o Dalpat Singh, Aged About 54 Years, R/o House No. 4/124, Happinss Center Petch Area, Gulabpura, District Bhilwara. At Present Posted At Govt. Girls Upper Primary School Hurda, District Bhilwara (Raj.).
13. Heera Lal Jat S/o Ramkaran Jat, Aged About 54 Years, R/ o Village And Post Khari Ka Lamba, Tehsil Hurda, District Bhilwara. At Present Posted At Govt. Upper Primary School Atalpura, Block Hurda, District Bhilwara (Raj.).
14. Ekta Gohil W/o Bheru Singh, Aged About 48 Years, R/o Meheswari Mohalla Barli, Bijainagar, District Ajmer. At Present Posted At Govt. Primary School Gurjar Mohalla Aguncha, Block Hurda, District Bhilwara (Raj.).
15. Prahlad Vaishnav S/o Gheesoo Lal Vaishnav, Aged About 50 Years, R/o Village Balapura Post Barantiya, Tehsil Hurda, District Bhilwara. At Present Posted At Govt. Primary School Luna Ka Khera, Block Hurda, District Bhilwara (Raj.).
16. Bhanwar Lal Somwarwal S/o Ramkaran Somwarwal, Aged About 48 Years, R/o Village And Post Bhojras, Via Rupaheli Kalan, Tehsil Hurda, District Bhilwara. At Present Posted At Govt. Primary School Mahadev Ji Ka Khera, Block Hurda, District Bhilwara (Raj.).
17. Sukhdeo Dholi S/o Amba Lal Dholi, Aged About 46 Years, R/o Village Bharliyas Post Barsani, Via Shambhugarh,
[2023:RJ-JD:35100] (3 of 8) [CW-16289/2023]
Tehsil Hurda, District Bhilwara. At Present Posted At Govt. Primary School Bhilon Ka Khera (Sodar), Block Hurda, District Bhilwara (Raj.).
18. Madan Lal Vaishnav S/o Laxman Das Vaishnav, Aged About 45 Years, R/o Village Amarpura, Post Tonkarwad, Via Rupaheli Kalan, Tehsil Hurda, District Bhilwara. At Present Posted At Govt. Primary School Bherukhera, Block Hurda, District Bhilwara (Raj.).
19. Banshi Lal Regar S/o Suva Lal Regar, Aged About 45 Years, R/o Village Regaron Ka Khera, Post Tonkarwar, Tehsil Hurda, District Bhilwara. At Present Posted At Govt. Primary School Rampura (Agueha), Block Hurda, District Bhilwara (Raj.).
20. Manju Sharma W/o Kailash Chand Joshi, Aged About 47 Years, R/o Joshi Mohalla Gagera, Via Gulabpura, District Bhilwara. At Present Posted At Govt. Primary School Rudrapura (Gagera), Block Hurda, District Bhilwara (Raj.).
21. Om Prakash Rawat S/o Kishan Singh Rawat, Aged About 49 Years, R/o Village Azadnagar, Post Khejari, Via Shambhugarh, Tehsil Hurda, District Bhilwara. At Present Posted At Govt. Primary School Azadnagar Khejari, Block Hurda, District Bhilwara (Raj.).
22. Pushpa Sethi W/o Sushil Kumar Sethi, Aged About 53 Years, R/o House No. 31 Ward No. 26 Sadar Bazar, Bawari Chauraha, Gulabpura, District Bhilwara. At Present Posted At Govt. Primary School Kakriya Khera Gageda, Block Hurda, District Bhilwara (Raj.).
23. Ramdayal Jat S/o Nanu Ram Jat, Aged About 49 Years, R/ o Village Bhamlat, Post Antali, Tehsil Hurda, District Bhilwara. At Present Posted At Govt. Upper Primary School Nahargarh, Block Hurda, District Bhilwara (Raj.).
24. Usha Dhobi D/o Devkaran Dhobi, Aged About 48 Years, R/ o Village Sareri Badharo Ke Post Sareri, Tehsil Hurda, District Bhilwara. At Present Posted At Govt. Upper Primary School Lirdiya Khera, Block Hurda, District Bhilwara (Raj.).
25. Rampal S/o Kalu Ram Balai, Aged About 48 Years, R/o Village And Post Kanwaliyas, Via Rupaheli Kalan, Tehsil Hurda, District Bhilwara. At Present Posted At Govt. Primary School Nayko Ka Kanwaliyas, Block Hurda,
[2023:RJ-JD:35100] (4 of 8) [CW-16289/2023]
District Bhilwara (Raj.).
26. Ram Kanya Gurjar W/o Gopal Gurjar, Aged About 58 Years, R/o Village Atalpura, Post Gageda, Tehsil Hurda, District Bhilwara. At Present Posted At Govt. Primary School Daroga Mohalla Atalpura Jalampura, Block Hurda, District Bhilwara (Raj.).
27. Kalu Singh Rajput S/o Bheru Singh Rajput, Aged About 44 Years, R/o Shivcharan Mathur Colony, Gulabpura, Tehsil Hurda, District Bhilwara. At Present Posted At Govt. Primary School Gajsinghpura, Block Hurda, District Bhilwara (Raj.).
28. Ramrathan Regar S/o Mangi Lal Regar, Aged About 49 Years, R/o Village Parasrampura, Post Aguncha, Tehsil Hurda, District Bhilwara. At Present Posted At Govt. Primary School Balapura, Block Hurda, District Bhilwara (Raj.).
29. Pappu Lal Regar S/o Gopi Lal Regar, Aged About 53 Years, R/o Regar Mohalla, Hurda, Tehsil Hurda, District Bhilwara. At Present Posted At Govt. Girls Upper Primary School Bhaduwo Ki Kotari, Block Hurda, District Bhilwara (Raj.).
30. Ghewar Chand Bairwa S/o Kajormal, Aged About 53 Years, R/o Village And Post Bhagwanpura Hanutia, Via Jalia Ii, Bijainagar, District Ajmer. At Present Posted At Govt. Upper Primary School Nahargarh (Khejari), Block Hurda, District Bhilwara (Raj.).
31. Shyam Lal Sadhu S/o Narayan Das Sadhu, Aged About 54 Years, R/o Village Baga Ka Khera, Post Sareri, Via Raila, Tehsil Hurda, District Bhilwara. At Present Posted At Govt. Upper Primary School Baga Ka Khera, Block Hurda, District Bhilwara (Raj.).
32. Lal Chand Gurjar S/o Lakha Ram Gurjar, Aged About 49 Years, R/o Village Chainpuriya, Post Bhojras, Tehsil Hurda, District Bhilwara. At Present Posted At Govt. Upper Primary School Chainpuriya, Block Hurda, District Bhilwara (Raj.).
33. Nand Lal Sharma S/o Ladhu Lal Sharma, Aged About 51 Years, R/o Village Jalimpura, Post Gadawlon Ka Khera, Tehsil Hurda, District Bhilwara. At Present Posted At Govt. Primary School Jalimpura, Block Hurda, District Bhilwara (Raj.).
[2023:RJ-JD:35100] (5 of 8) [CW-16289/2023]
34. Ladu Ram Choudhary S/o Ramratan Choudhary, Aged About 48 Years, R/o Village Laxmanpura, Post Bhojras, Via Rupaheli Kalan, Tehsil Hurda, District Bhilwara. At Present Posted At Govt. Primary School Laxmanpura, Block Hurda, District Bhilwara (Raj.).
35. Rampal Bairwa S/o Soji Ram, Aged About 56 Years, R/o Village Chainpuriya, Post Bhojras, Tehsil Hurda, District Bhilwara. At Present Posted At Govt. Upper Primary School Chainpuriya, Block Hurda, District Bhilwara (Raj.).
36. Debi Lal Balai S/o Deva Ram Balai, Aged About 50 Years, R/o Village Rebariyan Ki Dhani, Post Phalamada, Via Shambhoogarh, Tehsil Hurda, District Bhilwara. At Present Posted At Govt. Primary School Rebariyan Ki Dhani Phalamada, Block Hurda, District Bhilwara (Raj.).
37. Madan Lal Mali S/o Bena Ji Mali, Aged About 55 Years, R/ o Village Ganeshpura, Post Khari Ka Lamba, Via Gulabpura, Tehsil Hurda, District Bhilwara. At Present Posted At Govt. Primary School Ganeshpura, Block Hurda, District Bhilwara (Raj.).
38. Kanhiya Lal Jat S/o Jamna Lal Jat, Aged About 53 Years, R/o Village Ratana Ji Ka Khera, Post Sodar, Via Raila, Tehsil Hurda, District Bhilwara. At Present Posted At Govt. Primary School Ratana Ji Ka Khera, Block Hurda, District Bhilwara (Raj.).
39. Nand Lal Kumawat S/o Ugma Kumawat, Aged About 51 Years, R/o Village Baga Ka Khera, Post Sareri, Via Raila, Tehsil Hurda, District Bhilwara. At Present Posted At Govt. Upper Primary School Baga Ka Khera, Block Hurda, District Bhilwara (Raj.).
40. Puran Mal Dholi S/o Nanu Ram Dholi, Aged About 50 Years, R/o Village Laxmanpura, Post Bhojras, Via Rupaheli Kalan, Tehsil Hurda, District Bhilwara. At Present Posted At Govt. Primary School Laxmanpura, Block Hurda, District Bhilwara (Raj.).
41. Hari Shankar Lohar S/o Magni Ram Lohar, Aged About 56 Years, R/o Village Parasrampura, Post Aguncha, Via Gulabpura, Tehsil Hurda, District Bhilwara. At Present Posted At Govt. Primary School Indra Ka Kheda, Block Hurda, District Bhilwara (Raj.).
42. Shrawan Lal Gurjar S/o Nand Ram Gurjar, Aged About 48
[2023:RJ-JD:35100] (6 of 8) [CW-16289/2023]
Years, R/o Village Bakhtawarpura, Post Sodar, Via Raila, Tehsil Hurda, District Bhilwara. At Present Posted At Govt. Primary School Bakhtawarpura, Block Hurda, District Bhilwara (Raj.).
43. Tejmal Jat S/o Ishwar Lal Jat, Aged About 45 Years, R/o Village Hajiyas, Post Falamada, Via Shambhugarh, Tehsil Hurda, District Bhilwara. At Present Posted At Govt. Upper Primary School Hajiyas, Block Hurda, District Bhilwara (Raj.).
44. Sanwar Nath Jogi S/o Ugam Nath Jogi, Aged About 39 Years, R/o 96 Aasan Ke Pass Vpo Jalampura, Via Gulabpura , Tehsil Hurda, District Bhilwara. At Present Posted At Govt. Primary School Adarshnagar, Block Hurda, District Bhilwara (Raj.).
45. Somdutt Arya S/o Bhag Chand, Aged About 49 Years, R/o Village And Post Jakharana, Tehsil Behror, District Alwar. At Present Posted At Govt. Upper Primary School Aapliyas, Block Hurda, District Bhilwara (Raj.).
46. Ranjeet Rathore S/o Sobhag Singh Rathore, Aged About 48 Years, R/o Village Murayla Post Khejari, Via Shambhugarh, District Bhilwara. At Present Posted At Govt. Primary School Girwer, Block Hurda, District Bhilwara (Raj.).
----Petitioners Versus
1. State Of Rajasthan, Through The Secretary, Department Of Education, Government Of Rajasthan, Jaipur (Raj.).
2. The Director, Elementary Education, Bikaner (Raj.).
3. The District Education Officer (Elementary Education), Bhilwara (Raj.).
4. The Chief District Education Officer, Bhilwara (Raj.).
----Respondents
For Petitioner(s) : Mr. Balvinder Singh
For Respondent(s) :
HON'BLE MR. JUSTICE VINIT KUMAR MATHUR
Order
[2023:RJ-JD:35100] (7 of 8) [CW-16289/2023]
13/10/2023
Heard learned counsel for the petitioners.
Learned counsel for the petitioners submits that in the
identical situation this court vide order dated 25.04.2023 has
disposed of S.B.Civil Writ Petition No.6580/2020(Jugal Kishore &
Ors. V/s State & Ors.) in the following terms:-
"1. While inviting court's attention to the prayer in the writ petition, vis-a-vis, the order dated 28.05.2021 passed by the State Government, Mr. Chanda learned counsel for the respondent-State submits that the relief claimed in the writ petitions has already been granted to the petitioners and the writ petition has been rendered infructuous.
2. In view of the submissions notices above and considering the order dated 28.05.2021, the writ petition is dismissed as having been rendered infructuous.
3. Since, it is admitted case of the State that petitioners' grievance has been redressed, it will be incumbent upon the competent authority to pass an order in terms of the order dated 28.05.2021.
4. In view of the fact that the State Government had taken an in- principle decision to redress petitioners' grievance way back on 28.05.2021, the competent authority of the respondent- State is hereby directed to pass an appropriate order revising petitioners' pay scale in terms of the order dated 28.05.2021 and determine the salary payable as early as possible preferably within three months from today.
5. After re-fixation of petitioner's pay scale, the respondents shall pay the arrears to the petitioners latest by 31.12.2023.
6. The stay application also stands disposed of accordingly".
In view of the matter, learned counsel for the petitioners
submits that the petitioners may be permitted to submit a detailed
representation to the respondents and prays that the respondents
may be directed to consider the same in the light of judgment
rendered by this court in the case of Jugal Kishore & Ors (supra).
Considering the limited prayer made by the counsel for the
petitioners, the present writ petition is disposed of in terms that in
[2023:RJ-JD:35100] (8 of 8) [CW-16289/2023]
the event of filing a representation by the petitioners, the same
shall be considered and decided by the respondents in the light of
judgment rendered by this court in case of Jugal Kishore (supra)
within a period of six weeks from the date of receipt of certified
copy of this order.
The present order has been passed on the submission made
by the counsel for the petitioners that the case of the petitioners is
similar to the case of Jugal Kishore, therefore, if the facts of the
present case are not similar to the case of Jugal Kishore, the
respondents would be free to examine the veracity of the
submissions made in the petition and only in case, the averments
made therein are found to be correct, the petitioners would be
entitled to the relief.
(VINIT KUMAR MATHUR),J 110-Shahenshah/-
Powered by TCPDF (www.tcpdf.org)
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!