Om Prakash vs Mst Pari And Others ...
2023 Latest Caselaw 6350 Raj/2

                                   [2023:RJ-JP:32160]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                     S.B. Civil Second Appeal No. 405/2011

                                    Om Prakash S/o Kailash Chandra, resident of Gudha Nathawatan
                                    Bundi, Distt. Bundi Rajasthan
                                                                                                           ----Appellant
                                                                           Versus
                                    1.         Mst. Pari Wd/o Ramnath, resident of Silore, Bundi, Distt.
                                               Bundi Raj.
                                    2.         Birdhi Lal S/o Ramnath, resident of Silore, Bundi, Distt.
                                               Bundi Raj.
                                    3.         Rambharosa        S/o       Gangoliya,          resident     of   Gudha
                                               Nathawatan, Distt. Bundi Raj.
                                                                                                        ----Respondents

For Appellant(s) : Mr. Shubham Kumar Sharma for Mr. Alok Chaturvedi For Respondent(s) : Mr. Deepak Pareek

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

31/10/2023

As per the Office report, despite taking time from this Court,

no step has been taken on account of death of the respondent

No.1 since 24.10.2019.

In view thereof, this civil second appeal stands abated and is

dismissed accordingly.

(MAHENDAR KUMAR GOYAL),J

Manish/46

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