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Natwar Lal Kaushik vs State Of Rajasthan And Ors ...
2023 Latest Caselaw 6313 Raj/2

Citation : 2023 Latest Caselaw 6313 Raj/2
Judgement Date : 30 October, 2023

Rajasthan High Court
Natwar Lal Kaushik vs State Of Rajasthan And Ors ... on 30 October, 2023
Bench: Uma Shanker Vyas
                                   [2023:RJ-JP:31571]

                                   HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                               BENCH AT JAIPUR

                                          S.B. Criminal Miscellaneous (Petition) No.
                                                               1097/2014

                                   Natwar Lal Kaushik Son of Late Shri Birbalram
                                   Kaushik, Aged about 64 years, R/o H.No.14, Ram
                                   Krishan Marg, Shiv Colony, New Sanganer Road,
                                   Sodala, Jaipur (Raj.).
                                                                                            ----Petitioner
                                                                   Versus
                                   1. State Of Rajasthan Through P.P.
                                   2.Bajrang            Singh             Shekhawat,              Deputy
                                   Superintendent Circle Banipark, Mini Secretariat,
                                   Jaipur City (South), Jaipur.
                                   3. Jagjeet Singh, Assistant Investigation, Office of
                                   Deputy      Superintendent             Circle      Banipark,      Mini
                                   Secretariat, Jaipur City (South), Jaipur.
                                                                                      ----Respondents

For Petitioner(s) : None For : Mr. Yashwant Kankhediya, P.P. Respondent(s)

HON'BLE MR. JUSTICE UMA SHANKER VYAS

Judgment / Order

30/10/2023

No one is present on behalf of the petitioner.

In view of above, the criminal misc. petition is

dismissed in default.

(UMA SHANKER VYAS),J

DANISH USMANI /839

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